← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs PROBODHAN SHIKSHAN PRASARAK SANSTHA, RATNAGIRI
ITA 779/PUN/2017[2005-06]Status: Disposed2/1/2020AY 2005-06
JANATA GRAHAK MADHYAVARTI SAHAKARI SANGH MARYADIT,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 332/PUN/2017[2013-14]Status: Disposed2/1/2020AY 2013-14
JANATA GRAHAK MADHYAVARTI SAHAKARI SANGH MARYADIT,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 331/PUN/2017[2012-13]Status: Disposed2/1/2020AY 2012-13
CMA CGM AGENCIES INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, RANGE -1(1), PUNE
ITA 2314/PUN/2017[2012-13]Status: Disposed2/1/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, NASHIK vs M/S. ASHOKA BUILDCON LTD, NASHIK
ITA 1134/PUN/2017[2009-10]Status: Disposed1/1/2020AY 2009-10
DR. RAVIRAJ AJIT SHINDE,SANGLI vs INCOME-TAX OFFICER, WARD - 1 (3), SANGLI
ITA 865/PUN/2019[2007-08]Status: Disposed31/12/2019AY 2007-08
DR. RAVIRAJ AJIT SHINDE,SANGLI vs INCOME-TAX OFFICER, WARD - 1 (3), SANGLI
ITA 864/PUN/2019[2006-07]Status: Disposed31/12/2019AY 2006-07
MAHENDRA D. UTTEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 13 (4), PUNE
ITA 856/PUN/2019[2010-11]Status: Disposed31/12/2019AY 2010-11
RANJANA ASHOK MURKUTE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (2), PUNE
ITA 1320/PUN/2019[2016-17]Status: Disposed31/12/2019AY 2016-17
RANJIT DATTARAY MANE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (1), KOLHAPUR
ITA 1172/PUN/2019[2015-16]Status: Fixed31/12/2019AY 2015-16
RAVIJEET RATTANSINGH SACHDEVA,PUNE vs INCOME-TAX OFFICER, WARD - (2) (1), PUNE
ITA 596/PUN/2018[2013-14]Status: Disposed31/12/2019AY 2013-14
KISHOR SHANKARRAO YADAV,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1251/PUN/2018[2007-08]Status: Disposed31/12/2019AY 2007-08
SAVANTA SHIVAPPA MALI,SANGLI vs INCOME-TAX OFFICER, WARD - 1(4), SANGLI
ITA 1213/PUN/2018[2008-09]Status: Disposed31/12/2019AY 2008-09
SACHIN SAVANTA MALI,SANGLI vs INCOME-TAX OFFICER, WARD - 1(4), SANGLI
ITA 1212/PUN/2018[2008-09]Status: Disposed31/12/2019AY 2008-09
RAFIAHAMAD RASUL PATEL,SANGLI vs INCOME-TAX OFFICER, WARD - 1 (5), SANGLI
ITA 898/PUN/2019[2015-16]Status: Disposed23/12/2019AY 2015-16
SMT. VIJAYA JAYAWANT PALKAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, RATNAGIRI
ITA 2478/PUN/2017[2006-07]Status: Disposed23/12/2019AY 2006-07
SATYANARAYAN AGRAWAL,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(2), AURANGABAD
ITA 2184/PUN/2017[2010-11]Status: Disposed23/12/2019AY 2010-11
SATYANARAYAN AGRAWAL,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(2), AURANGABAD
ITA 2183/PUN/2017[2009-10]Status: Disposed23/12/2019AY 2009-10
MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD
ITA 1973/PUN/2019[2014-15]Status: Disposed20/12/2019AY 2014-15
MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD
ITA 1972/PUN/2019[2014-15]Status: Disposed20/12/2019AY 2014-15
