← All Benches

ITAT Pune Bench

17,218 judgments

MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD

ITA 1970/PUN/2019[2013-14]Status: Disposed20/12/2019AY 2013-14

MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD

ITA 1969/PUN/2019[2013-14]Status: Disposed20/12/2019AY 2013-14

MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD

ITA 1968/PUN/2019[2013-14]Status: Disposed20/12/2019AY 2013-14

MR. NITEEN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, PUNE

ITA 1880/PUN/2019[2017-18]Status: Disposed20/12/2019AY 2017-18

MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD

ITA 1879/PUN/2019[2016-17]Status: Disposed20/12/2019AY 2016-17

MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GAZIABAD

ITA 1878/PUN/2019[2015-16]Status: Disposed20/12/2019AY 2015-16

MR. NITIN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GHAZIABAD

ITA 1877/PUN/2019[2014-15]Status: Disposed20/12/2019AY 2014-15

MR. NITEEN VISHWANATH DHEPE,PUNE vs ACIT, CPC-TDS, GHAZIABAD

ITA 1876/PUN/2019[2013-14]Status: Disposed20/12/2019AY 2013-14

KNORR BREMSE SYSTEMS FOR COMMERCIAL VEHICLES INDIA PRIVATE LIMITED, ('KB INDIA'),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 2369/PUN/2017[2013-14]Status: Disposed20/12/2019AY 2013-14

SETU AHMEDNAGAR,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR

ITA 2186/PUN/2017[2006-07]Status: Disposed20/12/2019AY 2006-07

SETU AHMEDNAGAR,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 4, AHMEDNAGAR

ITA 2185/PUN/2017[2005-06]Status: Disposed20/12/2019AY 2005-06

RAJIVJI SAHAKARI SOOT GIRNI LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR

ITA 1873/PUN/2017[2012-13]Status: Disposed20/12/2019AY 2012-13

KNORR BREMSE SYSTEMS FOR COMMERCIAL VEHICLES INDIA PRIVATE LIMITE,D,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,

ITA 187/PUN/2017[2012-13]Status: Disposed20/12/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RATHI TRANSPOWER PRIVATE LIMITED, PUNE

ITA 1776/PUN/2017[2012-13]Status: Disposed20/12/2019AY 2012-13

KNORR BREMISE SYSTEMS FOR COMMERCIAL VEHICLES INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1648/PUN/2017[2011-12]Status: Disposed20/12/2019AY 2011-12

SANT SOPANKAKA SAHAKARI BANK LTD., SASWAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 215/PUN/2016[2012-13]Status: Disposed20/12/2019AY 2012-13

NARENDRA BHIMSEN AGARWAL,PUNE vs ITO, WARD 9(1), PUNE

ITA 636/PUN/2013[2009-10]Status: Disposed20/12/2019AY 2009-10

M/S. CHANDUKAKA SARAF AND CO,PUNE vs PR. COMMISSIONER OF INCOME-TAX - (CENTRAL), PUNE

ITA 759/PUN/2019[2015-16]Status: Disposed19/12/2019AY 2015-16

MACCHINDRA T. PAGIRE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-AHMEDNAGAR, AHMEDNAGAR

ITA 764/PUN/2018[2014-15]Status: Disposed19/12/2019AY 2014-15

EKNATH RAMKRISNANRAO SALVE,PARBHANI vs INCOME-TAX OFFICER, WARD - 1(4), PARBHANI

ITA 1290/PUN/2018[2011-12]Status: Disposed19/12/2019AY 2011-12