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ITAT Pune Bench

17,218 judgments

ADWITIYA PROJECTS INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, PUNE

ITA 849/PUN/2017[2013-14]Status: Disposed19/12/2019AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs SMT. USHA JITENDRA SHAH, KOLHAPUR

ITA 607/PUN/2017[2012-13]Status: Disposed19/12/2019AY 2012-13

MANISHA SAI AND DARE CONSTRUCTION CO.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE AHMEDNAGAR, AHMEDNAGAR

ITA 1927/PUN/2017[2013-14]Status: Disposed19/12/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs SOPAN GAHUNAJI LANKE, PUNE

ITA 1556/PUN/2017[2012-13]Status: Disposed19/12/2019AY 2012-13

M/S. BHIMA RIDDHI INFOTAINMENT PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,

ITA 115/PUN/2017[2013-14]Status: Disposed19/12/2019AY 2013-14

UNILITE HEALTH CARE PVT. LTD.,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 290/PUN/2016[2009-10]Status: Disposed19/12/2019AY 2009-10

GATEWAY INTERNET PROTOCOL MANAGEMENT PVT. LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 1,

ITA 1600/PUN/2016[2011-12]Status: Disposed19/12/2019AY 2011-12

SURESH RAMKRISHNA BHATMULE,THANE vs INCOME-TAX OFFICER, WARD - 1 (1), NASHIK

ITA 835/PUN/2019[2014-15]Status: Disposed18/12/2019AY 2014-15

M/S. SHREE HATKESHWARA CARGO MOVERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE

ITA 474/PUN/2019[2009-10]Status: Disposed18/12/2019AY 2009-10

NIVRUTI GYANUJI GAIKWAD,HINGOLI vs INCOME-TAX OFFICER, WARD & TPS, HINGOLI

ITA 408/PUN/2019[2010-11]Status: Disposed18/12/2019AY 2010-11

SHAMINDRA VILAS NAGARKAR,PUNE vs INCOME-TAX OFFICER, WARD - 3 (1), PUNE

ITA 1288/PUN/2019[2014-15]Status: Disposed18/12/2019AY 2014-15

M/S. BHAT NAGARKAR DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 3 (1), PUNE

ITA 1287/PUN/2019[2013-14]Status: Disposed18/12/2019AY 2013-14

M/S. SHRIRAM MINERALS,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR

ITA 205/PUN/2019[2010-11]Status: Disposed17/12/2019AY 2010-11

M/S. SAVALA DAL MILL,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2 (5), SOLAPUR

ITA 1281/PUN/2019[2013-14]Status: Disposed17/12/2019AY 2013-14

INCOME-TAX OFFICER, WARD - 5, PANVEL vs SHOAIB KASIM KHAN, RAIGAD

ITA 1245/PUN/2019[2011-12]Status: Disposed17/12/2019AY 2011-12

AROGYA SAHAKARI MANDAL LTD,BARSHI vs INCOME-TAX OFFICER, WARD - 2(5), SOLAPUR

ITA 520/PUN/2018[2012-13]Status: Disposed17/12/2019AY 2012-13

RAVINDRA JOMA BHAGAT,RAIGAD vs INCOME-TAX OFFICER, WARD - 1, PANVEL

ITA 1246/PUN/2018[2009-10]Status: Disposed17/12/2019AY 2009-10

EMCURE PHARMACEUTICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 407/PUN/2017[2012-13]Status: Disposed17/12/2019AY 2012-13

ANAND SUBHASH BOHORA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK

ITA 1837/PUN/2017[2013-14]Status: Disposed17/12/2019AY 2013-14

GAJANAN SAKHARAM CHAVAN,LATUR vs INCOME-TAX OFFICER, LATUR

ITA 1368/PUN/2017[2010-11]Status: Disposed17/12/2019AY 2010-11