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ITAT Pune Bench

17,219 judgments

NAINESH NANDU,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11(2), PUNE

ITA 2087/PUN/2017[2008-09]Status: Disposed4/3/2021AY 2008-09

ARUN PUNDLIKRAO FAJGE,NANDED vs DEPUTY COMMISSIONER OF INCOME-TAX, NANDED CIRCLE, NANDED

ITA 1516/PUN/2017[2012-13]Status: Disposed4/3/2021AY 2012-13

SAI SERVICE PVT. LTD., (EARLIER KNOWN AS SAI SERVICE STATION LTD.,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 1324/PUN/2001[1998-99]Status: Disposed4/3/2021AY 1998-99

KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD

ITA 1922/PUN/2019[2014-15]Status: Disposed3/3/2021AY 2014-15

KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD

ITA 1921/PUN/2019[2014-15]Status: Disposed3/3/2021AY 2014-15

MOHOMMAD KHALID FAROOQUE SIDDIQUI,PUNE vs INCOME-TAX OFFICER, WARD - 7 (1), PUNE

ITA 1762/PUN/2019[2016-17]Status: Disposed3/3/2021AY 2016-17

SARVANKASH SHIKSHAN TRUST,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE

ITA 1718/PUN/2019[2019-20]Status: Disposed3/3/2021AY 2019-20

DEEPAK SOCIETY,KOLHAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE

ITA 1316/PUN/2019[N.A]Status: Disposed3/3/2021

HEMANT VIJAYKUMAR SHAH,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL), CIRCLE, KOLHAPUR

ITA 1182/PUN/2019[2011-12]Status: Disposed3/3/2021AY 2011-12

BAHUBALI H. DOSHI,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2, PANDHARPUR

ITA 506/PUN/2018[2014-15]Status: Disposed3/3/2021AY 2014-15

AURANGABAD AUTO ENGINEERING PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD

ITA 1843/PUN/2018[2014-15]Status: Disposed3/3/2021AY 2014-15

HARBINGER SYSTEMS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE

ITA 2949/PUN/2017[2013-14]Status: Disposed3/3/2021AY 2013-14

SUNIL KESHAVRAO SONAWANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK

ITA 2424/PUN/2017[2009-10]Status: Disposed3/3/2021AY 2009-10

DR. SUNIL KESHAVRAO SONAWANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK

ITA 2423/PUN/2017[2008-09]Status: Disposed3/3/2021AY 2008-09

GODAVARI KHORE SAHAKARI DUDH UTPADAK SANGH LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 2335/PUN/2017[2013-14]Status: Disposed3/3/2021AY 2013-14

BHARAT BABURAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 9(2), PUNE

ITA 2260/PUN/2017[2012-13]Status: Disposed3/3/2021AY 2012-13

SHIVAJI BHARAT JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 9(2), PUNE

ITA 2259/PUN/2017[2012-13]Status: Disposed3/3/2021AY 2012-13

BEBY BHARAT JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 9(2), PUNE

ITA 2258/PUN/2017[2012-13]Status: Disposed3/3/2021AY 2012-13

VANAZ ENGINEERS LIMITED,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, RANGE -7, PUNE

ITA 1959/PUN/2017[2009-10]Status: Disposed3/3/2021AY 2009-10

VINAY DAULAT BACHHAV,NASHIK vs INCOME-TAX OFFICER, WARD - 1(1), NASHIK

ITA 1872/PUN/2017[2013-14]Status: Disposed3/3/2021AY 2013-14