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ITAT Pune Bench

17,219 judgments

HUMAN TOUCH TECHNOLOGIES,PUNE vs ACIT, CPC-TDS, GHAZIABAD, GHAZIABAD

ITA 271/PUN/2020[2013-2014]Status: Disposed4/3/2021AY 2013-2014

HUMAN TOUCH TECHNOLOGIES,PUNE vs ACIT,CPS - TDS, GHAZIABAD, GHAZIABAD

ITA 270/PUN/2020[2013-2014]Status: Disposed4/3/2021AY 2013-2014

DY REGIONAL TRANSPORT OFFICER,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC,TDS, GHAZIABAD

ITA 705/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

DHAIRYASHEEL PRALHAD PAWAR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -, KOLHAPUR

ITA 478/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

SOU ANITA DHAIRYASHEEL PAWAR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -KOLHAPUR, KOLHAPUR

ITA 477/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

ASTRAL ADVERTISING AND MARKETING INDIA PRIVATE LIMITED,NASHIK vs ACIT, CPC, TDS, GHAZIABAD

ITA 1920/PUN/2019[2013-14]Status: Disposed4/3/2021AY 2013-14

M/S. KARAN SANRAN ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1715/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

M/S. ANSHUL RUTUJA PROMOTERS AND BUILDERS LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1710/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

M/S. ANSHUL RUTUJA PEOMOTERS AND BUILDERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1709/PUN/2019[2014-15]Status: Disposed4/3/2021AY 2014-15

M/S. ANSHUL BUILDERS AND DEVELOPERS LLP, (EARSTWHILE M/S. ANSHUL DEVELOPERS),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1708/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

M/S. ANSHUL SIDDHI PROMOTERS & BUILDERS LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1707/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

M/S. ANSHUL SIDDHI PROMOTERS & BUILDERS LLP, (ERSTWHILE M/S. ANSHUL SIDDHI PROMOTERS & BUILDERS ),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1706/PUN/2019[2014-15]Status: Disposed4/3/2021AY 2014-15

M/S. ANSHUL BHOSALE REALTY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1705/PUN/2019[2015-16]Status: Disposed4/3/2021AY 2015-16

M/S. ANSHUL BHOSALE REALTY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1704/PUN/2019[2014-15]Status: Disposed4/3/2021AY 2014-15

M/S. ANSHUL BHOSALE REALTY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE

ITA 1703/PUN/2019[2013-14]Status: Disposed4/3/2021AY 2013-14

POONA FORGE PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE

ITA 601/PUN/2018[2013-14]Status: Disposed4/3/2021AY 2013-14

POONA FORGE PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE

ITA 600/PUN/2018[2009-10]Status: Disposed4/3/2021AY 2009-10

RAVINDRA DADA PATIL,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR

ITA 1365/PUN/2018[2010-11]Status: Disposed4/3/2021AY 2010-11

RIETER INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE

ITA 2371/PUN/2017[2013-14]Status: Disposed4/3/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs MGM INSTITUTE OF HEALTH SCIENCES, RAIGAD

ITA 2273/PUN/2017[2014-15]Status: Disposed4/3/2021AY 2014-15