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ITAT Pune Bench
17,219 judgments
CHINTAMANI PROJECTS PVT.LTD,NAVI MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX,PANVEL CIRCLE, PANVEL
ITA 1074/PUN/2018[2012-13]Status: Disposed27/7/2022AY 2012-13
DEEPAK JAYBHAGWAN AGARWAK,L/H OF SHRI JAYBHAGWAN SADHURAM AGARWAL,PUNE vs INCOME-TAX OFFICER, WARD - 8(1), PUNE
ITA 1037/PUN/2018[2013-14]Status: Disposed27/7/2022AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX (OSD),CIRCLE-7, PUNE vs M/S. TATA TOYO RADIATORS LTD, PUNE
ITA 10/PUN/2018[2013-14]Status: Disposed27/7/2022AY 2013-14
TUKARAM MAHADEV SURYAVANSHI MUMBAI,MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX-CPC, BENGALURU
ITA 515/PUN/2022[2019-20]Status: Disposed26/7/2022AY 2019-20
TUKARAM MAHADEV SURYAVANSHI MUMBAI,MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX-CPC, BENGALURU
ITA 514/PUN/2022[2018-19]Status: Disposed26/7/2022AY 2018-19
SHOPPERS ORBIT APARTMENTS,PUNE vs INCOME-TAX OFFICER - 7(4), PUNE
ITA 330/PUN/2021[2017-18]Status: Pending26/7/2022AY 2017-18
DHANANJAY KISAN TAPKIR,PUNE vs INCOME-TAX OFFICER WARD 10(2), PUNE
ITA 222/PUN/2021[2011-12]Status: Pending26/7/2022AY 2011-12
VINAY KABRA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, JALGAON
ITA 1178/PUN/2019[2015-16]Status: Disposed26/7/2022AY 2015-16
NARESH T. WADHWANI,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 792/PUN/2018[2014-15]Status: Disposed26/7/2022AY 2014-15
SHREE DHAYARESHWAR MAJUR SAH SOCIETY LTD,PUNE vs INCOME-TAX OFFICER, WARD 6(5), PUNE
ITA 85/PUN/2022[2012-13]Status: Disposed26/7/2022AY 2012-13
TUKARAM MAHADEV SURYAVANSHI, MUMBAI,MUMBAI vs ASSISTANT DIRECTOR OF INCOME TAX-CPC, BANGALURU
ITA 485/PUN/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
MR ANIL VISHWANATH KAMBALE,PUNE vs INCOME-TAX OFFICER 5(2), PUNE, PUNE
ITA 335/PUN/2021[2015-16]Status: Disposed26/7/2022AY 2015-16
KARAN VENKATESHWARA ASSOCIATES,PUNE vs INCOME TAX OFFICE 7(3), PUNE
ITA 642/PUN/2020[2016-17]Status: Disposed26/7/2022AY 2016-17
MANIBHADRA BIO ENERGY,PUNE vs INCOME-TAX OFFICER, WARD - 5 (4), PUNE
ITA 1190/PUN/2019[2009-10]Status: Disposed26/7/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs INDICON CONSTRUCTION PRIVATE LIMITED, PUNE
ITA 1119/PUN/2017[2012-13]Status: Disposed26/7/2022AY 2012-13
JAYA VINOD SANCHETI,NASHIK vs INCOME TAX OFFICER WARD -2(2), NASHIK
ITA 379/PUN/2021[2014-15]Status: Disposed25/7/2022AY 2014-15
PANKAJ L. DESAI,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2 (5), SOLAPUR
ITA 1192/PUN/2019[2013-14]Status: Disposed25/7/2022AY 2013-14
ABDUL SATTAR ABDUL KADAR BAWLA,JALNA vs INCOME-TAX OFFICER, WARD -2, JALNA
ITA 660/PUN/2021[2009-10]Status: Disposed25/7/2022AY 2009-10
MOHD. SALIM ABDUL SATTAR,JALNA vs INCOME-TAX OFFICER, WARD -2, JALNA
ITA 659/PUN/2021[2009-10]Status: Disposed25/7/2022AY 2009-10
KARAN KUMAR SINGHI,PUNE vs INCOME-TAX OFFICER, WARD - 8 (4), PUNE
ITA 821/PUN/2019[2013-14]Status: Disposed25/7/2022AY 2013-14
