← All Benches
ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAHUL CABLES PVT.LTD, PUNE
ITA 710/PUN/2019[2011-12]Status: Disposed27/7/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAHUL CABLES PVT.LTD, PUNE
ITA 709/PUN/2019[2010-11]Status: Disposed27/7/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAHUL CABLES PVT.LTD, PUNE
ITA 708/PUN/2019[2009-10]Status: Disposed27/7/2022AY 2009-10
THE SASWAD MALI SUGAR FACTORY LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 431/PUN/2019[2013-14]Status: Disposed27/7/2022AY 2013-14
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SSK LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 420/PUN/2019[2014-15]Status: Disposed27/7/2022AY 2014-15
SUBHASH SOPANRAO PATIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 413/PUN/2019[2011-12]Status: Disposed27/7/2022AY 2011-12
SHRI DILIP JAYWANTRAO DHMALE,PUNE vs ITO WARD 6(30, PUNE
ITA 2059/PUN/2019[2012-13]Status: Disposed27/7/2022AY 2012-13
M/S. SIZE CONTROL GAUGES AND TOOLS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1778/PUN/2019[2007-08]Status: Disposed27/7/2022AY 2007-08
SUNIL BANDOPANT PAWAR,PUNE vs INCOME-TAX OFFICER, WARD - 12(1), PUNE
ITA 116/PUN/2019[2014-15]Status: Disposed27/7/2022AY 2014-15
RANJANA SAMBHAJI SORTE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (3), PUNE
ITA 1156/PUN/2019[2008-09]Status: Disposed27/7/2022AY 2008-09
AKASH S. SORTE L/H OF LATE SMT. CHANDRABHAGA N. SORTE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (3), PUNE
ITA 1154/PUN/2019[2008-09]Status: Disposed27/7/2022AY 2008-09
SMT. SHRUSHTI U. MULIK,PUNE vs INCOME-TAX OFFICER, WARD - 2 (3), PUNE
ITA 1152/PUN/2019[2008-09]Status: Disposed27/7/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs GREEN CROP INTERNATIONAL PVT.LTD, PUNE
ITA 82/PUN/2018[2011-12]Status: Disposed27/7/2022AY 2011-12
WAGHESHWAR KANTARAM PATHARE,PUNE vs INCOME-TAX OFFICER, WARD - 13(3), PUNE
ITA 281/PUN/2018[2012-13]Status: Disposed27/7/2022AY 2012-13
KIRLOSKAR INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 266/PUN/2018[2012-13]Status: Disposed27/7/2022AY 2012-13
SADASHIVRAO MANDLIK KAGAL TALUKA SAH. SAKHAR KARKHAN LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 1569/PUN/2018[2015-16]Status: Disposed27/7/2022AY 2015-16
VIVEKANAND SADANAND GAVHANE,SOLAPUR vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 2, SOLAPUR
ITA 1214/PUN/2018[2013-14]Status: Disposed27/7/2022AY 2013-14
NAZARE VIKAS KARYKARI SEVA SAHAKARI SOCIETY LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1210/PUN/2018[2014-15]Status: Disposed27/7/2022AY 2014-15
WEIKFIELD PRODUCTS CO. (INDIA) PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1107/PUN/2018[2008-09]Status: Disposed27/7/2022AY 2008-09
JOINT COMMISSIONER OF INCOME-TAX (OSD),CIRCLE-7, PUNE vs M/S. TATA TOYO RADIATORS LTD, PUNE
ITA 11/PUN/2018[2014-15]Status: Disposed27/7/2022AY 2014-15
