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ITAT Pune Bench
17,219 judgments
AGRAWAL NARENDRA JWALAPRASAD,HUF,JALGAON vs INCOME-TAX OFFICER, WARD - 1(3), JALGAON
ITA 107/PUN/2019[2011-12]Status: Disposed27/7/2022AY 2011-12
YESHWANT SAHAKARI SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (HQ) (IV), PUNE
ITA 414/PUN/2018[2008-09]Status: Disposed27/7/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TATA TOYO RADIATOR LTD, PUNE
ITA 36/PUN/2018[2012-13]Status: Disposed27/7/2022AY 2012-13
SHRIPATRAO DADA SAHAKARI BANK LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(3), KOLHAPUR
ITA 1624/PUN/2018[2015-16]Status: Disposed27/7/2022AY 2015-16
SHABIR HASHAM SAYYED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1216/PUN/2018[2014-15]Status: Disposed27/7/2022AY 2014-15
RAKESH YASHWANT SHINDE,PUNE vs INCOME-TAX OFFICER, WARD - 8(3), PUNE
ITA 1133/PUN/2018[2014-15]Status: Disposed27/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S M.B. GHARPURAY ENGINEERS & CONSTRUCTIONS (REGD.), PUNE
ITA 1655/PUN/2017[2011-12]Status: Disposed27/7/2022AY 2011-12
SUMEET VIJAY PAWAR,PUNE vs INCOME-TAX OFFICER WARD -3(3), PUNE
ITA 166/PUN/2022[2013-14]Status: Disposed27/7/2022AY 2013-14
SUMEET VIJAY PAWAR,PUNE vs INCOME-TAX OFFICER WARD -3(3), PUNE
ITA 165/PUN/2022[2012-13]Status: Disposed27/7/2022AY 2012-13
NIRMALA SHAIKSHANIK VA SAMAJIK VIKAS SANSTHA,SATARA vs CIT EXEMPTION, PUNE
ITA 40/PUN/2021[-]Status: Disposed27/7/2022
SH SHAILESH RAMNIKLAL SHAH,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 1, NASHIK
ITA 297/PUN/2021[2016-17]Status: Disposed27/7/2022AY 2016-17
SMT. ROHINI VALMIK GADHAVE,PUNE vs COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 433/PUN/2020[2015-16]Status: Disposed27/7/2022AY 2015-16
DCIT, CENTRAL CIRCLE -1, NASHIK vs M/S MAHAKALESHWAR TOLLWAYS PVT LTD, MADHYA PRADESH
ITA 282/PUN/2020[2014-2015]Status: Disposed27/7/2022AY 2014-2015
RIETER INDIA PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 127/PUN/2020[2015-16]Status: Disposed27/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS VODAFONE MOBILE SERVICES LTD), PUNE
ITA 734/PUN/2019[2016-17]Status: Disposed27/7/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS VODAFONE MOBILE SERVICES LTD), PUNE
ITA 733/PUN/2019[2015-16]Status: Disposed27/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS IDEA CELLULAR LTD), PUNE
ITA 730/PUN/2019[2014-15]Status: Disposed27/7/2022AY 2014-15
TARINI STEEL COMAPNY LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 724/PUN/2019[2014-15]Status: Disposed27/7/2022AY 2014-15
TARINI STEEL COMAPNY LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 723/PUN/2019[2013-14]Status: Disposed27/7/2022AY 2013-14
SACHIN ASHOK DEDGE,PUNE vs INCOME-TAX OFFICER, WARD - 6 (2), PUNE
ITA 716/PUN/2019[2013-14]Status: Disposed27/7/2022AY 2013-14