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ITAT Pune Bench

17,219 judgments

GRUPO ANTOLIN IRAUSA S.A.,PUNE vs DEPUTY DIRECOTR OF INCOME TAX, PUNE

ITA 1443/PUN/2017[2011-12]Status: Disposed28/7/2022AY 2011-12

GRUPO ANTOLIN IRAUSA S.A.,PUNE vs DEPUTY DIRECOTR OF INCOME TAX, PUNE

ITA 1442/PUN/2017[2010-11]Status: Disposed28/7/2022AY 2010-11

SUMEET VIJAY PAWAR,PUNE vs INCOME-TAX OFFICER WARD -3(3), PUNE

ITA 164/PUN/2022[2011-12]Status: Disposed27/7/2022AY 2011-12

VIJAY BABAN GUNJAL,PUNE vs INCOME TAX OFFICER, WARD 12(4) PUNE, PUNE

ITA 372/PUN/2020[2010-2011]Status: Disposed27/7/2022AY 2010-2011

VINITA SHAILENDRA LELE,PUNE vs INCOME-TAX OFFICER WARD3(4), PUNE

ITA 287/PUN/2020[2011-12]Status: Disposed27/7/2022AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS IDEA CELLULAR LTD), PUNE

ITA 735/PUN/2019[2016-17]Status: Disposed27/7/2022AY 2016-17

DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS IDEA CELLULAR LTD), PUNE

ITA 732/PUN/2019[2015-16]Status: Disposed27/7/2022AY 2015-16

DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS VODAFONE MOBILE SERVICES LTD), PUNE

ITA 731/PUN/2019[2014-15]Status: Disposed27/7/2022AY 2014-15

DEPUTY COMMISSIONER OF INCOME-TAX, TDS, PUNE vs M/S. VODAFONE IDEA LTD, (PREVIOUSLY KNOWN AS VODAFONE MOBILE SERVICES LTD), PUNE

ITA 729/PUN/2019[2013-14]Status: Disposed27/7/2022AY 2013-14

SHRUTI PATNI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE

ITA 443/PUN/2019[2016-17]Status: Disposed27/7/2022AY 2016-17

EKNATH CHANDRAYYA BHANDARIV,PUNE vs DCIT, CIRCLE-3, PUNE

ITA 1932/PUN/2019[2011-12]Status: Disposed27/7/2022AY 2011-12

SHRI VRIDHESWAR SAHKARI SAKHAR LIMITED,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 1896/PUN/2019[2006-07]Status: Disposed27/7/2022AY 2006-07

M/S. SIZE CONTROL GAUGES AND TOOLS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1782/PUN/2019[2011-12]Status: Disposed27/7/2022AY 2011-12

M/S. SIZE CONTROL GAUGES AND TOOLS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1781/PUN/2019[2010-11]Status: Disposed27/7/2022AY 2010-11

M/S. SIZE CONTROL GAUGES AND TOOLS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1780/PUN/2019[2009-10]Status: Disposed27/7/2022AY 2009-10

M/S. SIZE CONTROL GAUGES AND TOOLS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1779/PUN/2019[2008-09]Status: Disposed27/7/2022AY 2008-09

LILADHAR RAMCHANDRA PATIL,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (5), JALGAON

ITA 1307/PUN/2019[2010-11]Status: Disposed27/7/2022AY 2010-11

KISHOR GORAKHNAHT BHAGWAT,PUNE vs INCOME-TAX OFFICER, WARD - 7 (4), PUNE

ITA 1295/PUN/2019[2009-10]Status: Disposed27/7/2022AY 2009-10

AKASH S. SORTE, L/H OF LATE SMT. CHADRABHAGA N. SORTE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (3), PUNE

ITA 1155/PUN/2019[2008-09]Status: Disposed27/7/2022AY 2008-09

SAGAR S. SORTE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (3), PUNE

ITA 1153/PUN/2019[2008-09]Status: Disposed27/7/2022AY 2008-09