← All Benches
ITAT Pune Bench
17,219 judgments
SHREE CHHATRAPATI SSK LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 314/PUN/2019[2012-13]Status: Disposed28/7/2022AY 2012-13
SHREE CHHATRAPATI SSK LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 313/PUN/2019[2011-12]Status: Disposed28/7/2022AY 2011-12
GANPATI CHOWK SHOPPING FESTIVAL,PUNE vs ADDITIONAL COMMISSIONER OF INCOME TAX,(TDS), PUNE
ITA 177/PUN/2019[2011-12]Status: Disposed28/7/2022AY 2011-12
NITINKUMAR DHONDIRAM KASTURE,KOLHAPUR vs JOINT COMMISSIONER OF INCOME-TAX, ICHALKARANJI RANGE, ICHALKARANJI
ITA 117/PUN/2019[2011-12]Status: Disposed28/7/2022AY 2011-12
GRUPO ANTOLIN IRAUSA S.A.,PUNE vs DEPUTY DIRECOTR OF INCOME TAX, PUNE
ITA 1444/PUN/2017[2012-13]Status: Disposed28/7/2022AY 2012-13
SWAMI VIVEKANAND STATE CO.OPERATIVE CREDIT SOCIETY LTD.,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX: 4, PUNE
ITA 230/PUN/2022[2017-18]Status: Disposed28/7/2022AY 2017-18
SHRADHA & S.S. KALE JOINT VENTURE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 317/PUN/2021[2014-15]Status: Disposed28/7/2022AY 2014-15
SHRIPAL TEJRAJ MUNOT,DHULE vs INCOAME-TAX OFFICER, WARD-2, DHULE
ITA 131/PUN/2021[2012-13]Status: Disposed28/7/2022AY 2012-13
AMAR AMBIENCE SAHKARI GRUHRACHNA SANSTHA MARYADIT,PUNE vs ITO WARD 7(1), PUNE
ITA 84/PUN/2020[2015-16]Status: Disposed28/7/2022AY 2015-16
MICHELLE Y. POONAWALLA,PUNE vs DCIT, CIRCLE-7, PUNE
ITA 75/PUN/2020[2014-15]Status: Disposed28/7/2022AY 2014-15
FRANCIS VAMANRAO SANSARE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD 1(1), THANE
ITA 594/PUN/2020[2011-12]Status: Disposed28/7/2022AY 2011-12
INCOME-TAX OFFICER, WARD 1(1), NASHIK vs GANESH SAHAKARI BANK LTD., NASHIK
ITA 168/PUN/2020[2013-14]Status: Disposed28/7/2022AY 2013-14
DASHRATH KONDIBA BALWADKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, PUNE
ITA 933/PUN/2019[2014-15]Status: Disposed28/7/2022AY 2014-15
PRAKASH DASHRATH BALWADKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE
ITA 932/PUN/2019[2014-15]Status: Disposed28/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE vs M/S. CHAUDHARY ATTARSINGH YADAV MEMORIAL EDUCATIONAL TRUST, PUNE
ITA 929/PUN/2019[2005-06]Status: Disposed28/7/2022AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs VILAS DASHRATH BALWADKAR, PUNE
ITA 824/PUN/2019[2014-15]Status: Disposed28/7/2022AY 2014-15
SAHAKAR SHIROMANI VASANTRAO KALE SSK LTD,BHALAWANI vs INCOME-TAX OFFICER, WARD - 2 (5), SOLAPUR
ITA 754/PUN/2019[2011-12]Status: Disposed28/7/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs M/S. BNC POWER PROJECTS LTD, PUNE
ITA 702/PUN/2019[2010-11]Status: Heard28/7/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs M/S. BNC POWER PROJECTS LTD, PUNE
ITA 701/PUN/2019[2009-10]Status: Heard28/7/2022AY 2009-10
SHREE CHHATRAPATI SSK LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 316/PUN/2019[2014-15]Status: Disposed28/7/2022AY 2014-15