← All Benches
ITAT Pune Bench
17,219 judgments
NIRABHIMA SAHAKARI SAKHAR KARKHANA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1789/PUN/2018[2015-16]Status: Disposed29/7/2022AY 2015-16
UMASA CHAVAN NAGARI SAHAKARI PATSANSTHA,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX: 4, PUNE
ITA 232/PUN/2022[2017-18]Status: Disposed29/7/2022AY 2017-18
TRANSPERFECT SOLUTIONS I P LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIR -07, PUNE
ITA 331/PUN/2021[2016-17]Status: Disposed29/7/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE vs M/S. M.B. GHARPURAY ENGINEERS & CONTRACTORS, PUNE
ITA 550/PUN/2020[2011-12]Status: Disposed29/7/2022AY 2011-12
POONAWALLA SHARES & SECURITIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF WEALTH-TAX, CIRCLE-4, PUNE
ITA 380/PUN/2020[2016/17]Status: Disposed29/7/2022
M/S GANPATI CARRING CORPORATION,NAVI MUMBAI vs INCOME TAX OFFICER, WARD -1, PANVEL, PANVEL
ITA 332/PUN/2020[2015-2016]Status: Disposed29/7/2022AY 2015-2016
SHRI. KANTILAL MOHANLAL KHINVASARA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -3, PUNE
ITA 299/PUN/2020[2013-14]Status: Disposed29/7/2022AY 2013-14
M/S. PRECAST INDIA INFRASTURES PVT. LTD,PUNE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4, PUNE
ITA 293/PUN/2020[2012-13]Status: Disposed29/7/2022AY 2012-13
M.B.SUGARS AND PHARMACEUTICALS LTD,MALEGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - MALEGAON, MALEGAON
ITA 111/PUN/2019[2014-15]Status: Disposed29/7/2022AY 2014-15
SHRIGONDA SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1785/PUN/2018[2014-15]Status: Disposed29/7/2022AY 2014-15
BALAJI CONSTRUCTION,PUNE vs INCOME TAX OFFICER WARD -7(3), PUNE
ITA 9/PUN/2021[2015-16]Status: Disposed28/7/2022AY 2015-16
SHREE TULJABHAVANI NAGARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX -5, PUNE, PUNE
ITA 254/PUN/2020[2014-2015]Status: Disposed28/7/2022AY 2014-2015
MANGANGA SSK LTD,SANGLI vs ASST . COMMISSIONER OF INCOME TAX, SANGLI CIRCLE, SANGLI
ITA 215/PUN/2020[2002-2003]Status: Disposed28/7/2022AY 2002-2003
M/S NOBLE DRUGS LTD,NASHIK vs ASST. COMMISSIONER OF INCOME TAX,CIRCLE -2, NASHIK
ITA 214/PUN/2020[2008-2009]Status: Disposed28/7/2022AY 2008-2009
HARAKCHAND V.SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 94/PUN/2019[2014-15]Status: Disposed28/7/2022AY 2014-15
VILAS DASHRATH BALWADKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2, PUNE
ITA 931/PUN/2019[2014-15]Status: Disposed28/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE vs M/S. CHAUDHARY ATTARSINGH YADAV MEMORIAL EDUCATIONAL TRUST, PUNE
ITA 930/PUN/2019[2006-07]Status: Disposed28/7/2022AY 2006-07
HARAKCHAND V.SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 93/PUN/2019[2013-14]Status: Disposed28/7/2022AY 2013-14
INCOME-TAX OFFICER, WARD - 7 (3), PUNE vs M/S. A.B. KNOWLEDGE SYSTEMS, PUNE
ITA 886/PUN/2019[2012-13]Status: Disposed28/7/2022AY 2012-13
SHREE CHHATRAPATI SSK LTD,PUNE vs INCOME-TAX OFFICER, HQ, 6 (2), PUNE
ITA 315/PUN/2019[2013-14]Status: Disposed28/7/2022AY 2013-14
