← All Benches
ITAT Pune Bench
17,219 judgments
CIVIL & ELECTRICAL PROJECTS CONSTRUCTING CO. (INDIA) PVT.LTD,PUNE vs INCOME TAX OFFICE, WARD - 1 (2), PUNE
ITA 778/PUN/2019[2011-12]Status: Disposed2/8/2022AY 2011-12
CVIL & ELECTRICAL PROJECTS CONSTRUCTING CO. (INDIA) PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1 (2), PUNE
ITA 765/PUN/2019[2010-11]Status: Disposed2/8/2022AY 2010-11
CVIL & ELECTRICAL PROJECTS CONSTRUCTING CO. (INDIA) PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1 (2), PUNE
ITA 764/PUN/2019[2009-10]Status: Disposed2/8/2022AY 2009-10
GALAXY DEVELOPERS,PUNE vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 675/PUN/2019[2010-11]Status: Disposed2/8/2022AY 2010-11
SIKANDAR AND COMPANY,SANGLI vs INCOME-TAX OFFICER, WARD - 2(1), SANGLI
ITA 1463/PUN/2018[2009-10]Status: Disposed2/8/2022AY 2009-10
SMT PUSHPALATA MARUTI GHULE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE
ITA 566/PUN/2021[2014-15]Status: Disposed1/8/2022AY 2014-15
SHARAD JANARDAN BHAVAR,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD 1, AHMEDNAGAR
ITA 623/PUN/2020[2015-16]Status: Disposed1/8/2022AY 2015-16
ANKUSH VIJAYKUMAR MEHTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-7, PUNE
ITA 284/PUN/2020[2013-14]Status: Disposed1/8/2022AY 2013-14
AJINKYATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SATARA
ITA 543/PUN/2019[2011-12]Status: Disposed1/8/2022AY 2011-12
BHARATI NARENDRA OSWAL,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 1924/PUN/2017[2013-14]Status: Disposed1/8/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs ANILKUMAR POOLCHAND SANGHVI, PUNE
ITA 1674/PUN/2017[2013-14]Status: Disposed1/8/2022AY 2013-14
BABAN GENUJI KUMBHARKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2317/PUN/2016[2010-11]Status: Disposed1/8/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PUNE vs FRANKE FABER INDIA PVT. LTD, PUNE
ITA 161/PUN/2022[2012-13]Status: Disposed1/8/2022AY 2012-13
AJINKYATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SATARA
ITA 545/PUN/2019[2013-14]Status: Disposed1/8/2022AY 2013-14
AJINKYATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SATARA
ITA 544/PUN/2019[2012-13]Status: Disposed1/8/2022AY 2012-13
AMJ LAND HOLDINGS LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 228/PUN/2019[2014-15]Status: Disposed1/8/2022AY 2014-15
BHIMA SHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1782/PUN/2018[2015-16]Status: Disposed1/8/2022AY 2015-16
SHIVAJI LAXMAN SAHANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 534/PUN/2015[2010-11]Status: Disposed1/8/2022AY 2010-11
SARASWATI PAGARDAR SEVAKANNCHI SAHAKARI PAT. MARYADIT,PUNE vs PR. COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 591/PUN/2019[2014-15]Status: Disposed29/7/2022AY 2014-15
A RAYMOND FASTENERS INDIA PRIVATE LIMITED,PUNE vs ACIT,CIRCLE-8, PUNE
ITA 2065/PUN/2019[2015-16]Status: Disposed29/7/2022AY 2015-16
