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ITAT Pune Bench
17,219 judgments
VISHWA INFRAWAYS PVT. LTD,SILVASSA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK
ITA 557/PUN/2020[2009-10]Status: Disposed4/8/2022AY 2009-10
JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE -14, PUNE vs BARAMATI TALUKA SAHAKARI DUDH UTPADAK SANGH MARYADIT BARAMATI, BARAMATI
ITA 367/PUN/2020[2016-2017]Status: Disposed4/8/2022AY 2016-2017
HANUMAN SAHKARI DUDH VYAVASAIK VA KRUSHI PURAK SEVA SANSTHA MARYADIT,YALGUD vs INCOME-TAX OFFICER, (TDS), KOLHAPUR
ITA 957/PUN/2019[2013-14]Status: Disposed4/8/2022AY 2013-14
SHRI. HANUMAN SAHKARI DUDH VYAVASAIK KRUSHI PURAK SEVA SANSTHA MARYADIT,YALGUD vs INCOME-TAX OFFICER, ( TDS), KOLHAPUR
ITA 956/PUN/2019[2012-13]Status: Disposed4/8/2022AY 2012-13
HANUMAN SAHKARI DUDH VYAVASAIK VA KRUSHI PURAK SEVA SANSTHA MARYADIT,YALGUD vs INCOME-TAX OFFICER, (TDS), KOLHAPUR
ITA 955/PUN/2019[2011-12]Status: Disposed4/8/2022AY 2011-12
RADHESHAM B. BHANDARI, L/H OF LATE BHERULAL L. BHANDARI,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 945/PUN/2019[2005-06]Status: Disposed4/8/2022AY 2005-06
SATISH DANACHAND GHODAWAT,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, ICHALKARANJI
ITA 938/PUN/2019[2009-10]Status: Disposed4/8/2022AY 2009-10
MANOJ SURESH RASTE,PUNE vs INCOME-TAX OFFICER, WARD - 4(3), PUNE
ITA 790/PUN/2018[2011-12]Status: Disposed4/8/2022AY 2011-12
KOLHAPUR UDYAM CO-OP SOCIETY LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1363/PUN/2019[2011-12]Status: Disposed3/8/2022AY 2011-12
MAHILA SEVA MANDAL,PUNE vs INCOME-TAX OFFICER, (EXEMPTION),WARD - 1, PUNE
ITA 1133/PUN/2019[2014-15]Status: Disposed3/8/2022AY 2014-15
FORBES MARSHALL PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 521/PUN/2019[2014-15]Status: Disposed3/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK vs GOVIND JAIKRISHNA DANDE & SONS, NASHIK
ITA 1001/PUN/2017[2013-14]Status: Disposed3/8/2022AY 2013-14
KUMAR URBAN DEVELOPMENT P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 264/PUN/2021[2015-16]Status: Disposed2/8/2022AY 2015-16
CVIL & ELECTRICAL PROJECTS CONSTRUCTING CO. (INDIA) PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1 (2), PUNE
ITA 763/PUN/2019[2008-09]Status: Disposed2/8/2022AY 2008-09
M/S. H.I. TAMBOLI AND SONS,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 753/PUN/2019[2009-10]Status: Disposed2/8/2022AY 2009-10
M/S. GALAXY DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 9 (2), PUNE
ITA 677/PUN/2019[2012-13]Status: Disposed2/8/2022AY 2012-13
GALAXY DEVELOPERS,PUNE vs INCOME TAX OFFICER, WARD -9 (2), PUNE
ITA 676/PUN/2019[2011-12]Status: Disposed2/8/2022AY 2011-12
M/S. ACCLAIM INDUSTRIES LTD,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -8, PUNE
ITA 1117/PUN/2019[2012-13]Status: Disposed2/8/2022AY 2012-13
VILAS JAVDEKAR INFRACON P LTD,PUNE vs DY. COMMISSIONER OF INCOME-TAX, CIRCLE-7, PUNE
ITA 65/PUN/2021[2011-12]Status: Disposed2/8/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. M.B. GHARPURAY ENGINEERS AND CONTRACTORS, PUNE
ITA 975/PUN/2019[2012-13]Status: Disposed2/8/2022AY 2012-13