← All Benches
ITAT Pune Bench
17,219 judgments
SANT TUKARAM SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE
ITA 74/PUN/2018[2013-14]Status: Disposed5/8/2022AY 2013-14
RANGANATH SALKE,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, RANGE -8, PUNE
ITA 701/PUN/2018[2011-12]Status: Disposed5/8/2022AY 2011-12
INCOME-TAX OFFICER, WARD - 12(1), PUNE vs M/S. YASH ASSOCIATES, PUNE
ITA 159/PUN/2018[2014-15]Status: Disposed5/8/2022AY 2014-15
GAURI GANESH STEELS,JALNA vs INCOME-TAX OFFICER, WARD -1, JALNA
ITA 335/PUN/2022[2013-14]Status: Disposed5/8/2022AY 2013-14
SHRI P Z BAGAL GRAMIN SAH PATPEDHI LTD,DHULE vs INCOME-TAX OFFICER, WARD 3, DHULE
ITA 329/PUN/2022[2017-18]Status: Disposed5/8/2022AY 2017-18
SHRI P Z BAGAL GRAMIN SAH PATPEDHI LTD,DHULE vs INCOME-TAX OFFICER, WARD 3, DHULE
ITA 328/PUN/2022[2015-16]Status: Disposed5/8/2022AY 2015-16
VISHAY INTERTECHNOLOGY ASIA P LTD,SINGAPORE vs ACIT(IT), CIR-2, PUNE
ITA 27/PUN/2021[2016-17]Status: Disposed5/8/2022AY 2016-17
RAJESH PANDURANG PATIL,KOLHAPUR vs THE INCOME-TAX OFFICER, WARD –(1)2, KOLHAPUR
ITA 240/PUN/2020[2014-15]Status: Disposed5/8/2022AY 2014-15
YOGESH SHASHIKANT SARASWATE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 779/PUN/2019[2009-10]Status: Disposed5/8/2022AY 2009-10
M/S. MALHARMACHI HOLIDAY RESORT,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 761/PUN/2019[2014-15]Status: Disposed5/8/2022AY 2014-15
UNIQUE AUTOMOBILES,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 477/PUN/2018[2004-05 ( F.Y. 03-04)]Status: Disposed5/8/2022
THE MALEGAON SAHAKARI SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1790/PUN/2018[2015-16]Status: Disposed5/8/2022AY 2015-16
RAVI SOPAN AGARKAR,PUNE vs INCOME-TAX OFFICER, WARD 8(1), PUNE
ITA 652/PUN/2021[2019-20]Status: Disposed4/8/2022AY 2019-20
INCOME TAX OFFICER WARD 14(3), PUNE vs NAGPAL PROPERTIES, PUNE
ITA 353/PUN/2020[2010-11]Status: Disposed4/8/2022AY 2010-11
BHIMA SSK LTD,DAUND vs DCIT CIRCLE 1(1), PUNE
ITA 334/PUN/2020[2009-2010]Status: Disposed4/8/2022AY 2009-2010
V.K. DEVELOPERS,PUNE vs ASSISTANT COMMISSSIONER OF INCOME TAX, CIRCLE-3, PUNE
ITA 923/PUN/2019[2016-17]Status: Disposed4/8/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs M/S. VISHWA INFRAWAYS PVT.LTD, HAWELI
ITA 330/PUN/2019[2011-12]Status: Disposed4/8/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs M/S. VISHWA INFRAWAYS PVT.LTD, HAWELI
ITA 329/PUN/2019[2010-11]Status: Disposed4/8/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs M/S. VISHWA INFRAWAYS PVT.LTD, HAWELI
ITA 328/PUN/2019[2009-10]Status: Disposed4/8/2022AY 2009-10
PRAMOD PUNGALIYA EDUCATION & RESEARCH FOUNATION,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 617/PUN/2020[2020-21]Status: Disposed4/8/2022AY 2020-21
