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ITAT Pune Bench

17,219 judgments

WALVEKAR BROTHERS & CO,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE

ITA 770/PUN/2018[2013-14]Status: Disposed10/8/2022AY 2013-14

FORBES MARSHALL PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE

ITA 274/PUN/2018[2013-14]Status: Disposed10/8/2022AY 2013-14

SIGMA ELECTRIC MANUFACTURING CORPORATION PVT.LTD,(FORMERLY KNOWN AS SIGMA ELECTRIC MANUFACTURING PVT.LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE

ITA 1741/PUN/2018[2007-08]Status: Disposed10/8/2022AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs MUKUND BHAVAN TRUST, PUNE

ITA 374/PUN/2017[2012-13]Status: Disposed10/8/2022AY 2012-13

MANOJ SAHADEVRAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE

ITA 90/PUN/2018[2009-10]Status: Disposed8/8/2022AY 2009-10

MR. DEVIDAS DYANESHWAR KHANDVE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE

ITA 566/PUN/2018[2012-13]Status: Disposed8/8/2022AY 2012-13

DEELIP V.KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -(1), NASHIK

ITA 1259/PUN/2018[2010-11]Status: Disposed8/8/2022AY 2010-11

LEELAVATI VIJAYKUMAR KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -(1), NASHIK

ITA 1258/PUN/2018[2012-13]Status: Disposed8/8/2022AY 2012-13

LEELAVATI VIJAYKUMAR KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -(1), NASHIK

ITA 1257/PUN/2018[2010-11]Status: Disposed8/8/2022AY 2010-11

INCOME-TAX OFFICER, WARD - 1(1), AURANGABAD vs M/S. HASSAB REALTY PVT.LTD, AURANGABAD

ITA 2341/PUN/2017[2012-13]Status: Disposed8/8/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs PERUKH F. PASTAKIA & OTHERS, PUNE

ITA 1415/PUN/2017[2013-14]Status: Disposed8/8/2022AY 2013-14

NORTH AMERICAN COAL CORPORATION INDIA P LTD,PUNE vs ASST COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE

ITA 688/PUN/2021[2014-15]Status: Disposed8/8/2022AY 2014-15

BIRLASOFT LTD,(EARLIER KNOWN AS KPIT TECHNOLOGIES LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1424/PUN/2019[2012-13]Status: Disposed8/8/2022AY 2012-13

RAKESH CHANDARLAL SACHDEV,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR

ITA 844/PUN/2018[2005-06]Status: Disposed8/8/2022AY 2005-06

PINWHEEL TECHNOLOGY PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 4(5), PUNE

ITA 336/PUN/2018[2014-15]Status: Disposed8/8/2022AY 2014-15

TATYASAHEB KORE WARANA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR

ITA 1486/PUN/2018[2015-16]Status: Disposed8/8/2022AY 2015-16

ASHOK V.KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK

ITA 1256/PUN/2018[2007-08]Status: Disposed8/8/2022AY 2007-08

ASHOK V.KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK

ITA 1255/PUN/2018[2006-07]Status: Disposed8/8/2022AY 2006-07

ADITI ATUL KIRLOSKAR,PUNE vs INCOME-TAX OFFICER, WARD - 3(3), PUNE

ITA 1253/PUN/2018[2014-15]Status: Disposed8/8/2022AY 2014-15

VITTHAL MARUTI NIMASE,SANGAMNER vs INCOME-TAX OFFICER WARD-4, AHMEDNAGAR

ITA 48/PUN/2021[2011-12]Status: Disposed5/8/2022AY 2011-12