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ITAT Pune Bench
17,219 judgments
ALFATAH URBAN CO-OP CREDIT SOC. LTD,MIRAJ vs INCOME-TAX OFFICER, WARD - 11, SANGLI
ITA 830/PUN/2018[2011-12]Status: Disposed11/8/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, KOLHAPUR vs M/S. KOLHAPUR DISTRICT CENTRAL CO-OP BANK LTD, KOLHAPUR
ITA 1427/PUN/2018[2013-14]Status: Disposed11/8/2022AY 2013-14
SUDHIR VISHWANATH SHINDE,DHULE vs INCOME TAX OFFICER, WARD -2, DHULE
ITA 497/PUN/2021[2016-17]Status: Disposed11/8/2022AY 2016-17
ALCOM INVESTMENT PVT. LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD
ITA 571/PUN/2020[2016-17]Status: Disposed11/8/2022AY 2016-17
MAHAKALESHWAR TOLLWAYS PRIVATE LIMITED,UJJAIN vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK
ITA 491/PUN/2020[2012-13]Status: Disposed11/8/2022AY 2012-13
NETSURF ENTERTAINMENT LLP,PUNE vs INCOME-TAX OFFICER, WARD 2(2), PUNE
ITA 405/PUN/2020[2016-17]Status: Disposed11/8/2022AY 2016-17
INDRAVADAN H. SURATWALA,PUNE vs INCOME-TAX OFFICER, WARD - 5 (1), PUNE
ITA 1814/PUN/2019[2007-08]Status: Disposed11/8/2022AY 2007-08
VISHNU SAJABA KATKAR,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(4), AURANGABAD
ITA 1571/PUN/2018[2013-14]Status: Disposed11/8/2022AY 2013-14
HANUMAN SAHAKARI DUDH UTPADAK SANSTHA LIMITED,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1541/PUN/2018[2014-15]Status: Disposed11/8/2022AY 2014-15
SANGEETA JEEVAN CHAUDHARY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -9, PUNE
ITA 425/PUN/2021[2014-15]Status: Disposed10/8/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs GANGADHAR KARBHARI JADHAV, NASHIK
ITA 853/PUN/2019[2014-15]Status: Disposed10/8/2022AY 2014-15
LALIT SAKALCHAND GANDHI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 1304/PUN/2019[2012-13]Status: Disposed10/8/2022AY 2012-13
LALIT SAKALCHAND GANDHI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 1300/PUN/2019[2007-08]Status: Disposed10/8/2022AY 2007-08
SIGMA ELECTRIC MANUFACTURING CORPORATION PVT.LTD,(FORMERLY KNOWN AS SIGMA ELECTRIC MANUFACTURING PVT.LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1740/PUN/2018[2006-07]Status: Disposed10/8/2022AY 2006-07
KARDA CONSTRUCTIONS PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK
ITA 812/PUN/2019[2014-15]Status: Disposed10/8/2022AY 2014-15
KAMALKANT VASANT KUBAL,SINDHUDURG vs ITO, WARD1, KUDAL
ITA 2063/PUN/2019[2009-10]Status: Disposed10/8/2022AY 2009-10
SUDESH SUDHAKAR ANGCHEKAR,SINDHUDURG vs ITO WARD1, KUDAL
ITA 2061/PUN/2019[2009-10]Status: Disposed10/8/2022AY 2009-10
LALIT SAKALCHAND GANDHI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 1303/PUN/2019[2011-12]Status: Disposed10/8/2022AY 2011-12
LALIT SAKALCHAND GANDHI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 1302/PUN/2019[2009-10]Status: Disposed10/8/2022AY 2009-10
LALIT SAKALCHAND GANDHI,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR
ITA 1301/PUN/2019[2008-09]Status: Disposed10/8/2022AY 2008-09
