← All Benches
ITAT Pune Bench
17,219 judgments
KISHOR INDURAO NIKAM,KARAD vs TAX RECOVERY OFFICER, SATARA
ITA 540/PUN/2021[2009-10]Status: Disposed17/8/2022AY 2009-10
KHUDDUS HAJI HASANALI,SOLAPUR vs INCOME-TAX OFFICER, WARD 2(3), PUNE
ITA 604/PUN/2020[2007-08]Status: Disposed17/8/2022AY 2007-08
SAMEER SHANTILAL MUTTHA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1103/PUN/2019[2015-16]Status: Disposed17/8/2022AY 2015-16
UTTAM BALASAHEB GODBHARALE,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 991/PUN/2019[2012-13]Status: Disposed16/8/2022AY 2012-13
SARIKA AMIT SANAP,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 77/PUN/2019[2015-16]Status: Disposed16/8/2022AY 2015-16
RAJENDRA SUKHDEV MIRGANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1342/PUN/2019[2014-15]Status: Disposed16/8/2022AY 2014-15
GHOTI MERCHANTS CO-OP BANK LIMITED,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 514/PUN/2018[2013-14]Status: Disposed16/8/2022AY 2013-14
ASHOK SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1880/PUN/2018[2014-15]Status: Disposed16/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -9, PUNE vs M/S. EAST WEST DEVELOPERS, PUNE
ITA 1645/PUN/2018[2013-14]Status: Disposed16/8/2022AY 2013-14
SANTH BHAGWANBABA SHIKSHAN MANDAL,LATUR vs INCOME-TAX OFFICER (EXEMPTION), NANDED
ITA 554/PUN/2021[2016-17]Status: Disposed12/8/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs DHARIYA CONSTRUCTION PVT LTD, PUNE
ITA 1938/PUN/2017[2011-12]Status: Disposed12/8/2022AY 2011-12
SUYOJIT BOITECH,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -2, NASHIK
ITA 3/PUN/2021[2012-13]Status: Disposed11/8/2022AY 2012-13
AMAR AMBIENCE SAHKARI GRUHRACHNA SANSTHA MARYADIT,PUNE vs ITO WARD 7(1), PUNE
ITA 83/PUN/2020[2014-15]Status: Disposed11/8/2022AY 2014-15
MAHAKALESHWAR TOLLWAYS PRIVATE LIMITED,UJJAIN vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK
ITA 492/PUN/2020[2013-14]Status: Disposed11/8/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE vs M/S. BARAMATI TALUKA SAHAKARI DUDH UTPADAK SANGH MARYADIT, PUNE
ITA 490/PUN/2020[2017-18]Status: Disposed11/8/2022AY 2017-18
KOLHAPUR DISTRICT CENTRAL CO-OP BANK LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(3), KOLHAPUR
ITA 429/PUN/2020[2013-14]Status: Disposed11/8/2022AY 2013-14
SANGEETA BASAVRAJ MANGRULE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 706/PUN/2019[2015-16]Status: Disposed11/8/2022AY 2015-16
SERVA SHIKSHA ABHIYAN,LATUR vs JOINT COMMISSIONER OF INCOME-TAX, TDS-RANGE,NASHIK, NASHIK
ITA 18/PUN/2019[2011-12]Status: Disposed11/8/2022AY 2011-12
MANGALAM TECHNOLOGY PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 14(1), PUNE
ITA 173/PUN/2019[2012-13]Status: Disposed11/8/2022AY 2012-13
INDRAVADAN H. SURATWALA,PUNE vs INCOME-TAX OFFICER, WARD - 5 (1), PUNE
ITA 1690/PUN/2019[2006-07]Status: Disposed11/8/2022AY 2006-07