← All Benches
ITAT Pune Bench
17,219 judgments
SH DASHANEMA MANGAL KARYALAYA MANDAL,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 543/PUN/2021[-]Status: Disposed23/8/2022
L/H MANJUSHA ANIL. LODHA, LATE SHRI ANIL B. LODHA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 995/PUN/2019[2014-15]Status: Disposed23/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs GULAB MAHARU BADGUJAR (HUF), THANE
ITA 1439/PUN/2019[2006-07]Status: Disposed23/8/2022AY 2006-07
M/S. RMC HARMONY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 503/PUN/2018[2013-14]Status: Disposed23/8/2022AY 2013-14
SIDHARTH RATANLAL BAFNA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 1183/PUN/2018[2011-12]Status: Disposed23/8/2022AY 2011-12
SHRI SHARAD GRAMIN BIGAR SHETI SAHAKARI PATASANSTHA LTD.,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 313/PUN/2022[2017-18]Status: Disposed22/8/2022AY 2017-18
JCIT (OSD), CIRCLE 14, PUNE vs KUMAR BUILDER MUMBAI REALTY PRIVATE LIMITED, PUNE
ITA 22/PUN/2020[2014-15]Status: Disposed22/8/2022AY 2014-15
JCIT (OSD), CIRCLE 14, PUNE vs KUMAR URBAN DEVELOPMENT PRIVATE LIMITED, PUNE
ITA 21/PUN/2020[2014-15]Status: Disposed22/8/2022AY 2014-15
JCIT (OSD), CIRCLE 14, PUNE vs KUMAR URBAN DEVELOPMENT PRIVATE LIMITED, PUNE
ITA 20/PUN/2020[2013-14]Status: Disposed22/8/2022AY 2013-14
KUVAWALLA DRILL EQUIPMENT,PUNE vs INCOME-TAX OFFICER, WARD - 14 (1), PUNE
ITA 1375/PUN/2019[2011-12]Status: Disposed22/8/2022AY 2011-12
KUVAWALLA DRILL EQUIPMENT,PUNE vs INCOME-TAX OFFICER, WARD - 14 (1), PUNE
ITA 1374/PUN/2019[2010-11]Status: Disposed22/8/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs POONAM DNYANESHWAR MAHAJAN, NASHIK
ITA 956/PUN/2018[2014-15]Status: Disposed22/8/2022AY 2014-15
ARVIND JANARDAN PANDEY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 822/PUN/2018[2004-05]Status: Disposed18/8/2022AY 2004-05
SHRI VIKAS GANGADHAR JAGTAP,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD -1, AHMEDNAGAR
ITA 93/PUN/2022[2016-17]Status: Disposed17/8/2022AY 2016-17
SAMBHAJI RAMBHAU BHALEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 10(3), PUNE
ITA 13/PUN/2022[2011-12]Status: Disposed17/8/2022AY 2011-12
SHRI VIJAYKUMAR DEVICHAND NIBJIYA,PUNE vs ASSISTNT COMMISSIONER OF INCOME-TAX, CIRCLE-5, PUNE
ITA 106/PUN/2022[2016-17]Status: Disposed17/8/2022AY 2016-17
SHANTINATH NAGARI SAHAKARI PAT SANSTHA MARYADIT,KOLHAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 534/PUN/2021[2019-20]Status: Disposed17/8/2022AY 2019-20
SAI BHARGAVNATH INFRA,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1332/PUN/2019[2015-16]Status: Disposed17/8/2022AY 2015-16
SOHAM LAXMAN KULKRANI,PUNE vs INCOME-TAX OFFICER, WARD - 2(1), PUNE
ITA 1874/PUN/2018[2014-15]Status: Disposed17/8/2022AY 2014-15
SOLAPUR SUGAR LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 1425/PUN/2018[2015-16]Status: Disposed17/8/2022AY 2015-16