← All Benches
ITAT Pune Bench
17,219 judgments
SANJAYKUMAR S. TIBREWAL,MALEGAON vs INCOME-TAX OFFICER, WARD - 2, MALEGAON
ITA 481/PUN/2019[2015-16]Status: Disposed24/8/2022AY 2015-16
SAFIQUE SADRUDDIN BALSARRA,PUNE vs INCOME-TAX OFFICER, WARD - 6 (3), PUNE
ITA 1783/PUN/2019[2014-15]Status: Disposed24/8/2022AY 2014-15
DILIP MANKICHAND NAHAR,JALNA vs INCOME-TAX OFFICER, WARD - 1(3), JALNA
ITA 743/PUN/2018[2011-12]Status: Disposed24/8/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. MERCEDES BENZ INDIA PVT.LTD, PUNE
ITA 1859/PUN/2018[2014-15]Status: Disposed24/8/2022AY 2014-15
SAGAR UTTAM MURHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1615/PUN/2018[2014-15]Status: Disposed24/8/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. MAHALAXMI REALTORS, PUNE
ITA 1407/PUN/2018[2013-14]Status: Disposed24/8/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs SHRI LALITKUMAR K. JAIN, PUNE
ITA 1583/PUN/2017[2007-08]Status: Disposed24/8/2022AY 2007-08
NILESH RAJENDRA JADHAV,SATARA vs INCOME-TAX OFFICER, WARD -2, SATARA
ITA 149/PUN/2021[2011-12]Status: Disposed24/8/2022AY 2011-12
SANJAY AMLOKCHAND MUTHIYAN,PRINCIPAL COMMISSIONER OF INCOME TAX vs PRINCIPAL COMMISSIONER OF INCOME TAX, NASHIK
ITA 120/PUN/2021[2015-16]Status: Heard24/8/2022AY 2015-16
LATA MANGESHKAR MEDICAL FOUNDATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, PUNE
ITA 439/PUN/2020[2015-16]Status: Disposed24/8/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. GOPI RESORTS PVT.LTD, RAIGAD
ITA 333/PUN/2019[2012-13]Status: Disposed24/8/2022AY 2012-13
POLLY BHIKAJI PATEL,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 1896/PUN/2018[2015-16]Status: Disposed24/8/2022AY 2015-16
SHRI. DUDHGANGA VEDGANGA SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR
ITA 1568/PUN/2018[2015-16]Status: Disposed24/8/2022AY 2015-16
SAGAR UTTAM MURHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1329/PUN/2018[2014-15]Status: Disposed24/8/2022AY 2014-15
SHRI SHANTINATH BHAGWAN JAIN SHWETAMBAR MURTIPUJAK SANGH,PUNE vs CIT, EXEMPTION, PUNE
ITA 203/PUN/2021[2010-11]Status: Disposed23/8/2022AY 2010-11
M/S. ANANDTARA PROPERTIES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE
ITA 819/PUN/2019[2014-15]Status: Disposed23/8/2022AY 2014-15
KIRLOSKAR CHILLERS PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 11, PUNE
ITA 595/PUN/2019[2012-13]Status: Disposed23/8/2022AY 2012-13
KIRLOSKAR CHILLERS PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 11, PUNE
ITA 594/PUN/2019[2011-12]Status: Disposed23/8/2022AY 2011-12
SUMAN DNYANESHWAR DEOKULE,PUNE vs PR. COMMISSIONER OF INCOME-TAX -(5), PUNE
ITA 410/PUN/2019[2014-15]Status: Disposed23/8/2022AY 2014-15
ITO WARD-1(2), PUNE vs M/S. BRK INFRA & CONSTRUCTIONS PVT LTD, AUNDH
ITA 1883/PUN/2019[2012-13]Status: Disposed23/8/2022AY 2012-13
