← All Benches
ITAT Pune Bench
17,219 judgments
SANT DAMAJI SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 205/PUN/2018[2013-14]Status: Disposed26/8/2022AY 2013-14
SANGEETA ARUN DESHMUKH,SATARA vs INCOME-TAX OFFICER, WARD - 5, SATARA
ITA 1956/PUN/2018[2014-15]Status: Disposed26/8/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs FIAT INDIA AUTOMOBILES LTD, PUNE
ITA 2296/PUN/2017[2010-11]Status: Disposed26/8/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs FIAT INDIA AUTOMOBILES LTD, PUNE
ITA 2295/PUN/2017[2009-10]Status: Disposed26/8/2022AY 2009-10
ASHISH MAHENDRA CHANDIWAL,JALGAON vs INCOME-TAX OFFICER, WARD 1(1), JALGAON
ITA 717/PUN/2021[2012-13]Status: Disposed25/8/2022AY 2012-13
JYOTI INTERNATIONAL FOODS PVT. LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX -6, PUNE
ITA 649/PUN/2020[2015-16]Status: Disposed25/8/2022AY 2015-16
EXECUTIVE ENGINEER,LATUR vs JOINT COMMISSIONER OF INCOME-TAX,TDS RANGE, NASHIK
ITA 587/PUN/2019[2012-13]Status: Disposed25/8/2022AY 2012-13
FINANCE DEPARTMENT ZILHA PARISHAD,LATUR vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - TDS RANGE, NASHIK
ITA 586/PUN/2019[2011-12]Status: Disposed25/8/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD vs HARVINDERSINGH BASANTSINGH BINDRA, AURANGABAD
ITA 542/PUN/2019[2015-16]Status: Disposed25/8/2022AY 2015-16
SHARAD VITHOBA NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 266/PUN/2019[2012-13]Status: Disposed25/8/2022AY 2012-13
DADASAHEB VITHOBA NAVALE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (2), PUNE
ITA 255/PUN/2019[2012-13]Status: Disposed25/8/2022AY 2012-13
M/S. ALLABAKSHA MEHBOOB MULLA,SANGLI vs INCOME-TAX OFFICER, WARD - 2 (1), SANGLI
ITA 1765/PUN/2019[2009-10]Status: Disposed25/8/2022AY 2009-10
KUMAR PROPERTIES AND REAL ESTATE PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 684/PUN/2018[2014-15]Status: Disposed25/8/2022AY 2014-15
P.K.D.N.N. HUTATMA KISAN AHIR SAHAKARI SAKHAR KARKHANA LIMITED,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SANGLI
ITA 1885/PUN/2018[2015-16]Status: Disposed25/8/2022AY 2015-16
P.K.D.N.N. HUTATMA KISAN AHIR SAHAKARI SAKHAR KARKHANA LIMITED,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 1884/PUN/2018[2013-14]Status: Disposed25/8/2022AY 2013-14
SHRI VISHWAS BAPURAO MORE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (OSD), WARD 1(4), NASHIK
ITA 365/PUN/2022[2012-13]Status: Disposed24/8/2022AY 2012-13
SH DASHANEMA MANGAL KARYALAYA MANDAL,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 542/PUN/2021[-]Status: Disposed24/8/2022
SANSKRUTI WINES,AHMEDNAGAR vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, PUNE
ITA 193/PUN/2021[2015-16]Status: Heard24/8/2022AY 2015-16
SHILPA VITTHAL JADHAV,SATARA vs INCOME-TAX OFFICER, WARD -2, SATARA
ITA 148/PUN/2021[2011-12]Status: Disposed24/8/2022AY 2011-12
ASHOK SAHEBRAO CHOURE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, AURANGABAD
ITA 505/PUN/2019[2015-16]Status: Disposed24/8/2022AY 2015-16