← All Benches
ITAT Pune Bench
17,219 judgments
MINILEC INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1284/PUN/2018[2015-16]Status: Disposed29/8/2022AY 2015-16
DILIP SHANTILAL SOLANKI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUN
ITA 1134/PUN/2018[2013-14]Status: Disposed29/8/2022AY 2013-14
RAVINDRA DADA PAIL,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 2881/PUN/2017[2014-15]Status: Disposed29/8/2022AY 2014-15
M/S. SARSWATI EXTRUSION PVT.LTD,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2(4), AURANGABAD
ITA 1716/PUN/2017[2011-12]Status: Disposed29/8/2022AY 2011-12
INCOME-TAX OFFICER, WARD - 2(4), AURANGABAD vs M/S. SARASWATI EXTRUSIONS PVT.LTD, AURANGABAD
ITA 1546/PUN/2017[2011-12]Status: Disposed29/8/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7, PUNE, PUNE vs M/S TIETO INDIA P LTD (EARLIER KNOWN AS TIETO ENATOR SOFTWARE TECHNOLOGIES P LTD), PUNE
ITA 721/PUN/2021[2010-11]Status: Disposed26/8/2022AY 2010-11
TIGER SECURITY AND FACILITY MANAGEMENT SERVICES,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 675/PUN/2021[2019-20]Status: Disposed26/8/2022AY 2019-20
PHOENIX MECANO (I) PLTD,PUNE vs DCIT CIRCLE -4, PUNE
ITA 535/PUN/2021[2017-18]Status: Disposed26/8/2022AY 2017-18
SHIVTARA ASSOCIATES,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL), PUNE
ITA 221/PUN/2021[2016-17]Status: Disposed26/8/2022AY 2016-17
M/S. MODERN CAFE,PUNE vs PR. CHIF COMMISSIONER OF INCOME-TAX, PUNE
ITA 352/PUN/2020[2013-14]Status: Disposed26/8/2022AY 2013-14
M/S. BAMBOO HOUSE,PUNE vs PR. CHIF COMMISSIONER OF INCOME-TAX, PUNE
ITA 351/PUN/2020[2013-14]Status: Disposed26/8/2022AY 2013-14
RAJLAXMI AGROTECH INDIA PVT. LTD,NANDED vs COMMISSIONER OF INCOME-TAX, (APPEALS), AURANGABAD
ITA 322/PUN/2020[2015-16]Status: Disposed26/8/2022AY 2015-16
RAJLAXMI AGROTECH INDIA PVT. LTD,NANDED vs COMMISSIONER OF INCOME-TAX, (APPEALS), AURANGABAD
ITA 321/PUN/2020[2014-15]Status: Disposed26/8/2022AY 2014-15
RAJLAXMI AGROTECH INDIA PVT. LTD,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 320/PUN/2020[2013-14]Status: Disposed26/8/2022AY 2013-14
M/S. JAN KALYAN NAGRI SAHAKARI PAT.LIMITED SANSTHA,PARBHANI vs INCOME-TAX OFFICER, WARD - PARBHANI, PARBHANI
ITA 825/PUN/2019[2014-15]Status: Disposed26/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs VENUGOPAL BHASKARAN, NASHIK
ITA 713/PUN/2019[2010-11]Status: Disposed26/8/2022AY 2010-11
SHAILESH PADMAKAR PUNTAMBEKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -11, PUNE
ITA 693/PUN/2019[2014-15]Status: Disposed26/8/2022AY 2014-15
JOHN THOMAS,PUNE vs INCOME-TAX OFFICER, WARD - 13 (5), PUNE
ITA 604/PUN/2019[2013-14]Status: Disposed26/8/2022AY 2013-14
PRAPHULL KALURAM SHIVALE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 490/PUN/2019[2015-16]Status: Disposed26/8/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR vs M/S. PATIL AND CO, SOLAPUR
ITA 1426/PUN/2019[2015-16]Status: Disposed26/8/2022AY 2015-16
