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ITAT Pune Bench
17,219 judgments
OM SHRI SWAMI SAMARTH CHARITABLE TRUST,UNCHGAON vs CIT(EXEMPTION), PUNE
ITA 1996/PUN/2019[2019-20]Status: Disposed29/8/2022AY 2019-20
ARUN HARCHARANLAL BHATIA,DELHI vs ITO WARD 7(2), PUNE
ITA 1962/PUN/2019[2016-17]Status: Disposed29/8/2022AY 2016-17
DCIT CIRCLE-13, PUNE vs SHRI AJAY BHALCHANDRA PATHAK, PUNE
ITA 1890/PUN/2019[2008-09]Status: Disposed29/8/2022AY 2008-09
ACE BRAIN SYSTEMS AND SOFTWARE PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (1), PUNE
ITA 1594/PUN/2019[2012-13]Status: Disposed29/8/2022AY 2012-13
RAYAT SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA - CIRCLE, SATARA
ITA 1582/PUN/2019[2007-08]Status: Disposed29/8/2022AY 2007-08
NIRAMAYA MEDICAL FOUNDAION AND RESEARCH CENTRE PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 2(4), PUNE
ITA 793/PUN/2018[2012-13]Status: Disposed29/8/2022AY 2012-13
RAJARAMBAPU PATIL SSK LTD,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 395/PUN/2018[2000-01]Status: Disposed29/8/2022AY 2000-01
MRS. PURNIMA PATNI,PUNE vs INCOME TAX OFFICER WARD-3(4), JAIPUR
ITA 235/JPR/2018[2009-10]Status: Disposed29/8/2022AY 2009-10
MRS. PURNIMA PATNI,PUNE vs INCOME TAX OFFICER WARD-3(4), JAIPUR
ITA 234/JPR/2018[2009-10]Status: Disposed29/8/2022AY 2009-10
AJINKYATARA SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 1832/PUN/2018[2007-08]Status: Disposed29/8/2022AY 2007-08
AJINKYATARA SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 1831/PUN/2018[2004-05]Status: Disposed29/8/2022AY 2004-05
AJINKYATARA SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 1830/PUN/2018[2001-02]Status: Disposed29/8/2022AY 2001-02
SURESH LAXMAN KAMATHE,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 1777/PUN/2018[2008-09]Status: Disposed29/8/2022AY 2008-09
INCOME-TAX OFFICER, WARD - 1(1), AURANGABAD vs M/S. HASSAB REALTY PVT.LTD, AURANGABAD
ITA 1735/PUN/2018[2011-12]Status: Disposed29/8/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SUREKHA SUDHAKAR JADHAVAR, PUNE
ITA 151/PUN/2018[2014-15]Status: Disposed29/8/2022AY 2014-15
BAJAJ FINANCE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1393/PUN/2018[2011-12]Status: Disposed29/8/2022AY 2011-12
BAJAJ FINANCE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1392/PUN/2018[2010-11]Status: Disposed29/8/2022AY 2010-11
JAYDEEP PUKHRAJ JAIN,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 1358/PUN/2018[2011-12]Status: Disposed29/8/2022AY 2011-12
M/S. FPI INDUSTRIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1355/PUN/2018[2013-14]Status: Disposed29/8/2022AY 2013-14
SHRENIK SANJAY GHODAWAT,JAYSINGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI
ITA 1321/PUN/2018[2014-15]Status: Disposed29/8/2022AY 2014-15