← All Benches
ITAT Pune Bench
17,219 judgments
M/S. DAETWYLER GRAPHICS INDIA. PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(2), PUNE
ITA 560/PUN/2020[2014-15]Status: Disposed29/8/2022AY 2014-15
INCOME-TAX OFFICE, WARD -2(4), PUNE vs NETHAWK NETWORK INDIA PVT. LTD, PUNE
ITA 553/PUN/2020[2010-11]Status: Disposed29/8/2022AY 2010-11
MR. MAHENDRA MOHINIRAJ GANDHE,AHMEDNAGAR vs ASSTT COMMISSIONER OF INCOME TAX, AHMEDNAGAR CIR, AHMEDNAGAR, AHMEDNAGAR
ITA 533/PUN/2020[2016-2017]Status: Disposed29/8/2022AY 2016-2017
KIRLOSKAR INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE
ITA 524/PUN/2020[2016-17]Status: Disposed29/8/2022AY 2016-17
KIRLOSKAR INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -14, PUNE
ITA 523/PUN/2020[2015-16]Status: Disposed29/8/2022AY 2015-16
LOKMANGAL CO-OPERATIVE BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR
ITA 522/PUN/2020[2010-11]Status: Disposed29/8/2022AY 2010-11
KOPERGAON PEOPLES CO-OP BANK LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR
ITA 493/PUN/2020[2017-18]Status: Disposed29/8/2022AY 2017-18
INCOME-TAX OFFICER, WARD -2, PANDHARPUR vs SHRI. SOMESH NAGNATH KSHIRSAGAR, SOLAPUR
ITA 484/PUN/2020[ 2012-13]Status: Disposed29/8/2022
INCOME-TAX OFFICER, WARD -2, PANDHARPUR vs SHRI. SOMESH NAGNATH KSHIRSAGAR, SOLAPUR
ITA 483/PUN/2020[2011-12]Status: Disposed29/8/2022AY 2011-12
INCOME-TAX OFFICER, WARD -2, PANDHARPUR vs SHRI. SOMESH NAGNATH KSHIRSAGAR, SOLAPUR
ITA 482/PUN/2020[2010-11]Status: Disposed29/8/2022AY 2010-11
GIRISH YEGAPPA TANGADI,PUNE vs INCOME-TAX OFFICER, WARD 2(4), SANGLI
ITA 460/PUN/2020[2011-12]Status: Disposed29/8/2022AY 2011-12
NISHAT HUSSEIANLI VAZIR,PUNE vs INCOME-TAX OFFICER, WARD (IT)-4, PUNE
ITA 455/PUN/2020[2014-15]Status: Disposed29/8/2022AY 2014-15
KELKAR BROTHERS SALES PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD-14(2), PUNE
ITA 438/PUN/2020[2013-14]Status: Disposed29/8/2022AY 2013-14
MR. IMRAN QALANDAR SHAIKH,AURANGABAD vs INCOME-TAX OFFICER, WARD -2(3), AURANGABAD
ITA 432/PUN/2020[2011-12]Status: Disposed29/8/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK vs M/S. JAORA NAYAGAON TOLL ROAD COMPANY PVT. LTD, INDOR
ITA 431/PUN/2020[2010-11]Status: Disposed29/8/2022AY 2010-11
ANAND DEVELOPERS,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 430/PUN/2020[2016-17]Status: Disposed29/8/2022AY 2016-17
KARAN TEJRAJ BUILDERS,PUNE vs PR. COMMISSIONER OF INCOME-TAX -2, PUNE
ITA 428/PUN/2020[2010-11]Status: Disposed29/8/2022AY 2010-11
SAJ TESTPLANT PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 388/PUN/2020[2007-08]Status: Disposed29/8/2022AY 2007-08
SHRI BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASST COMMISSIONER OF INCOME TAX, CIRCLE -1, TARABAI PARK
ITA 371/PUN/2020[2015-2016]Status: Disposed29/8/2022AY 2015-2016
MAHAVIR ADINATH SALVE,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1 (1), SOLAPUR
ITA 441/PUN/2019[2008-09]Status: Disposed29/8/2022AY 2008-09
