← All Benches
ITAT Pune Bench
17,219 judgments
SHREE RAM CARGO PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 262/PUN/2018[2013-14]Status: Disposed30/8/2022AY 2013-14
INDRAJEET RAJKUMAR KHARDE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR
ITA 1879/PUN/2018[2011-12]Status: Disposed30/8/2022AY 2011-12
INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD vs SHRI. AJAY HASTIMAL JAIN, AURANGABAD
ITA 1848/PUN/2018[2012-13]Status: Disposed30/8/2022AY 2012-13
BALAJI GREEN VALLEY HOME DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 2(2), PUNE
ITA 1647/PUN/2018[2009-10]Status: Disposed30/8/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs HSBC SOFTWARE DEVELOPMENT (INDIA) PRIVATE LIMITED, PUNE
ITA 2348/PUN/2017[2011-12]Status: Disposed30/8/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -11, PUNE vs CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED, (FORMERLY IGATE GLOBAL SOLUTIONS LTD.), PUNE
ITA 1935/PUN/2017[2013-14]Status: Disposed30/8/2022AY 2013-14
CAPGEMINI TECHNOLOGY SERVICES INDIA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 1857/PUN/2017[2013-14]Status: Disposed30/8/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs HSBC SOFTWARE DEVELOPMENT (INDIA) PVT.LTD, PUNE
ITA 1464/PUN/2017[2010-11]Status: Disposed30/8/2022AY 2010-11
KIMBERLY CLARK LEVER PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 492/PUN/2016[2011-12]Status: Disposed30/8/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. KIMBERLY CLARK LEVER PVT. LTD., PUNE
ITA 351/PUN/2016[2011-12]Status: Disposed30/8/2022AY 2011-12
STATE BANK OF INDIA EMPLOYEES CO-OP CR SOC,PUNE vs INCOME-TAX OFFICER, WARD 7(1), PUNE
ITA 306/PUN/2022[2018-19]Status: Disposed29/8/2022AY 2018-19
DR JAGADALE MAMA HOSPITAL EMPLOYEES CO-OP CREDIT SOCIETY LTD.,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX - 4, PUNE
ITA 208/PUN/2022[2017-18]Status: Disposed29/8/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs EATON FLUID POWER LIMITED, PUNE
ITA 84/PUN/2021[2012-13]Status: Disposed29/8/2022AY 2012-13
SUNIL GOPAL PATIL,RAVER vs INCOME-TAX OFFICER WARD 2(5), JALGAON
ITA 130/PUN/2021[2016-17]Status: Disposed29/8/2022AY 2016-17
HEMANT VITHALRAO WAJE,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, NASHIK
ITA 651/PUN/2020[2012-13]Status: Disposed29/8/2022AY 2012-13
MANGESH RAMESH ANNACHHATRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), PUNE
ITA 631/PUN/2020[2015-16]Status: Disposed29/8/2022AY 2015-16
MANGESH RAMESH ANNACHHATRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), PUNE
ITA 630/PUN/2020[2013-14]Status: Disposed29/8/2022AY 2013-14
MANGESH RAMESH ANNACHHATRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), PUNE
ITA 629/PUN/2020[2012-13]Status: Disposed29/8/2022AY 2012-13
MANGESH RAMESH ANNACHHATRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), PUNE
ITA 628/PUN/2020[2011-12]Status: Disposed29/8/2022AY 2011-12
MAHESH URBAN CO OPERATIVE BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR
ITA 583/PUN/2020[2011-12]Status: Disposed29/8/2022AY 2011-12
