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ITAT Pune Bench
17,219 judgments
RAHUL PARAJI AROTE,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 641/PUN/2021[2018-19]Status: Disposed30/8/2022AY 2018-19
PRAVIN MASALEWALE,PUNE vs ASSISTANT DIRECTOR OF INCOME TAX CPC, CPC BENGALURU
ITA 638/PUN/2021[2019-20]Status: Disposed30/8/2022AY 2019-20
SAI SERVICE AGENCY(B0MBAY) P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -8, PUNE
ITA 490/PUN/2021[2017-18]Status: Disposed30/8/2022AY 2017-18
SUNIL AMBADAS KADAM,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC), BENGALURU
ITA 141/PUN/2021[2018-19]Status: Fixed30/8/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-8, PUNE vs M/S. SHREE STAMPINGS, PUNE
ITA 579/PUN/2020[2013-14]Status: Disposed30/8/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 8, PUNE vs M/S. SHREE ELECTRICALS, PUNE
ITA 578/PUN/2020[2013-14]Status: Disposed30/8/2022AY 2013-14
THE POONA CLUB LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -4, PUNE
ITA 511/PUN/2020[2015-16]Status: Disposed30/8/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1 (3), PUNE vs M/S. CHAUDHARY ATTARSINGH YADAV MEMORIAL EDUCATIONAL TRUST, PUNE
ITA 985/PUN/2019[2009-10]Status: Disposed30/8/2022AY 2009-10
INCOME-TAX OFFICER, WARD - 2, PANVEL vs PRAMOD ARJUN THAKUR, RAIGAD
ITA 860/PUN/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE vs M/S. KARAN SANRAN ASSOCIATES, PUNE
ITA 847/PUN/2019[2016-17]Status: Disposed30/8/2022AY 2016-17
M/S. KARAN SANRAN ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (4), PUNE
ITA 822/PUN/2019[2016-17 ( Q2/24Q)]Status: Disposed30/8/2022
MRS. PRAJAKTA KANITKAR,PUNE vs INCOME-TAX OFFICER, WARD - 1, RATNAGIR
ITA 818/PUN/2019[2011-12]Status: Disposed30/8/2022AY 2011-12
MANISH MURLIDHAR SABADE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 412/PUN/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
ENDRESS + HAUSER (INDIA) AUTOMATION INSTRUMENTATION PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 372/PUN/2019[2013-14]Status: Disposed30/8/2022AY 2013-14
ACIT, CIRCLE-3, PUNE vs SHRI DINESH M. RASTE, PUNE
ITA 2121/PUN/2019[2009-10]Status: Disposed30/8/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs VIJAY TUKARAM RAUNDAL, PUNE
ITA 180/PUN/2019[2015-16]Status: Disposed30/8/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs VIJAY TUKARAM RAUNDAL, PUNE
ITA 179/PUN/2019[2014-15]Status: Disposed30/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs VIJAY TUKARAM RAUNDAL, PUNE
ITA 178/PUN/2019[2013-14]Status: Disposed30/8/2022AY 2013-14
WINTEK INFOTECH PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 1590/PUN/2019[2010-11]Status: Disposed30/8/2022AY 2010-11
SHAILA BALWANT DAMBE,CHIPLUN vs INCOME-TAX OFFICER, WARD - 1(3), RATNAGIRI
ITA 930/PUN/2018[2011-12]Status: Disposed30/8/2022AY 2011-12
