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ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE vs M/S. NAMRATA DEVELOPERS, PUNE
ITA 670/PUN/2019[2015-16]Status: Disposed1/9/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE vs M/S. NAMRATA DEVELOPERS, PUNE
ITA 669/PUN/2019[2014-15]Status: Disposed1/9/2022AY 2014-15
JIVRAM TUKARAM MAHAJAN CO.OP FRUIT SALE SOCIETY LTD,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (4), JALGAON
ITA 1126/PUN/2019[2015-16]Status: Disposed1/9/2022AY 2015-16
VANISHREE RESORTS LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 13, PUNE
ITA 900/PUN/2018[2013-14]Status: Disposed1/9/2022AY 2013-14
MALLIKARJUN B PATIL,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AURANGABAD
ITA 1490/PUN/2018[2006-07]Status: Disposed1/9/2022AY 2006-07
SHRI SHIVAJI BHIMAJI GAIKWAD,NASHIK vs INCOME-TAX OFFICER, WARD 1(2), NASHIK
ITA 364/PUN/2022[2011-12]Status: Disposed30/8/2022AY 2011-12
SANJAY DAYAL,PUNE vs INCOME-TAX OFFICER, WARD 2(1), PUNE
ITA 738/PUN/2021[2017-18]Status: Disposed30/8/2022AY 2017-18
RAVIJEET RATTANSINGH SACHDEVA,PUNE vs INCOME-TAX OFFICER, WARD - (2) (1), PUNE
ITA 737/PUN/2021[2013-14]Status: Disposed30/8/2022AY 2013-14
TUKA ANU UDYOG,PUNE vs INCOME-TAX OFFICER (TDS -3), PUNE
ITA 736/PUN/2021[2015-16]Status: Disposed30/8/2022AY 2015-16
TUKA ANU UDYOG,PUNE vs INCOME-TAX OFFICER (TDS -3), PUNE
ITA 735/PUN/2021[2014-15]Status: Disposed30/8/2022AY 2014-15
TUKA ANU UDYOG,PUNE vs INCOME-TAX OFFICER (TDS -3), PUNE
ITA 734/PUN/2021[2013-14]Status: Disposed30/8/2022AY 2013-14
VIVANTA REALTY,PUNE vs INCOME-TAX OFFICER (TDS -3), PUNE
ITA 730/PUN/2021[2015-16]Status: Disposed30/8/2022AY 2015-16
VIVANTA REALTY,PUNE vs INCOME-TAX OFFICER (TDS -3), PUNE
ITA 729/PUN/2021[2014-15]Status: Disposed30/8/2022AY 2014-15
YASHADA DEVELOPERS,PUNE vs INCOME-TAX OFFICER (TDS-3), PUNE
ITA 728/PUN/2021[2015-16]Status: Disposed30/8/2022AY 2015-16
YASHADA DEVELOPERS,PUNE vs INCOME-TAX OFFICER (TDS-3), PUNE
ITA 727/PUN/2021[2014-15]Status: Disposed30/8/2022AY 2014-15
M/S. POLYBOND INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 724/PUN/2021[2017-18]Status: Disposed30/8/2022AY 2017-18
M/S SHUBHAM BIZ FACILITY MANAGEMENT P LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIR -10, PUNE
ITA 661/PUN/2021[2017-18]Status: Disposed30/8/2022AY 2017-18
TAIYO NIPPON SANSO I P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 658/PUN/2021[2018-19]Status: Disposed30/8/2022AY 2018-19
SANTOSH BHAISAHEB KHAIRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 655/PUN/2021[2018-19]Status: Disposed30/8/2022AY 2018-19
RAHUL PARAJI AROTE,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 642/PUN/2021[2019-20]Status: Disposed30/8/2022AY 2019-20
