← All Benches
ITAT Pune Bench
17,219 judgments
RAJABHAU MANTRI SAH PATSANSTHA MARYADIT,JALGAON vs INCOME-TAX OFFICER, WARD 1(4), JALGAON
ITA 498/PUN/2021[2017-18]Status: Disposed6/9/2022AY 2017-18
INCOME-TAX OFFICER, WARD - 2(3), SOLAPUR vs SHRI. ULHAS MALLIKARJUN PATIL, SOLAPUR
ITA 1751/PUN/2018[2013-14]Status: Disposed6/9/2022AY 2013-14
M/S. CHANDAN IMPEX,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2305/PUN/2017[2011-12]Status: Disposed6/9/2022AY 2011-12
VAIBHAV MARUTI DOMBALE,PUNE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 299/PUN/2021[2019-20]Status: Disposed5/9/2022AY 2019-20
SUPREME EQUIPMENTS P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 224/PUN/2021[2019-20]Status: Disposed5/9/2022AY 2019-20
PRASHANT PRABHAKAR DEGAONKAR,SOLAPUR vs INCOME-TAX OFFICER, WARD 1(2)., SOLAPUR
ITA 150/PUN/2021[2016-17]Status: Disposed5/9/2022AY 2016-17
SHRI VIPUL KASTURCHAND JAIN,MUMBAI vs ITO WARD 1(3), NASIK, NASIK
ITA 33/PUN/2021[2009-10]Status: Heard2/9/2022AY 2009-10
SHRI VIPUL KASTURCHAND JAIN,MUMBAI vs ITO WARD 1 (3), NASIK
ITA 35/PUN/2021[2011-12]Status: Heard2/9/2022AY 2011-12
VIPUL KASTURCHAND JAIN,MUMBAI vs ITO WARD 1(3), NASIK
ITA 34/PUN/2021[2010-11]Status: Heard2/9/2022AY 2010-11
RATNADEEP SAHAKARI NAGARI PATPEDHI MARYADIT,SHAHADA vs INCOME TAX OFFICER DHULE, DHULE
ITA 388/PUN/2022[2017-18]Status: Disposed1/9/2022AY 2017-18
VIKRAM DATTATRAY GHADGE,PUNE vs INCOME-TAX OFFICER, WARD 14(2), PUNE
ITA 369/PUN/2022[2013-14]Status: Disposed1/9/2022AY 2013-14
SAMARTH SERVICES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 671/PUN/2021[2019-20]Status: Heard1/9/2022AY 2019-20
PROGRESSIVE ENTERPRISES,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 669/PUN/2021[2019-20]Status: Heard1/9/2022AY 2019-20
PROGRESSIVE ENTERPRISES,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 668/PUN/2021[2018-19]Status: Heard1/9/2022AY 2018-19
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK vs SUNSUBA POWERDEAL LTD, NASHIK
ITA 666/PUN/2021[2018-19]Status: Heard1/9/2022AY 2018-19
SUNITA ENGINEERING CORPORATION,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIR- 02, NASHIK
ITA 664/PUN/2021[2019-20]Status: Disposed1/9/2022AY 2019-20
SUNITA ENGINEERING CORPORATION,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIR- 02, NASHIK
ITA 592/PUN/2021[2018-19]Status: Disposed1/9/2022AY 2018-19
KAVITA SURESH PISE,PUNE vs THE INCOME TAX OFFICER WARD NO-8(3), PUNE
ITA 13/PUN/2021[2012-13]Status: Disposed1/9/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR vs SANJAY NEMICHAND LOHADE, AHMEDNAGAR
ITA 982/PUN/2019[2008-09]Status: Disposed1/9/2022AY 2008-09
BHOPANLAL BHOLARAM SATIKAR,JALNA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRLCE-JALNA, JALNA
ITA 682/PUN/2019[2010-11]Status: Disposed1/9/2022AY 2010-11
