Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, PUNE BENCH “A”, PUNE
Before: SHRI INTURI RAMA RAO & SHRI S. S. VISWANETHRA RAVI
ORDER PER INTURI RAMA RAO, AM: These are the appeals filed by the assessee directed against the common order of ld. Commissioner of Income Tax (Appeals)- 1, Kolhapur dated 16.05.2018 for the assessment years 2011-12 to 2013-14. 2. When the matter had come up for hearing today, the appellant filed a letter seeking adjournment from hearing of appeals.