← All Benches
ITAT Pune Bench
17,219 judgments
INCOME-TAX OFFICER, WARD - 1 (3), NASHIK vs BHAIRAVNATH NAGARI SAHAKARI PATSANSTHA, NASHIK
ITA 389/PUN/2019[2010-11]Status: Disposed25/7/2022AY 2010-11
SAGAR SHAMRAO MINDE,PUNE vs INCOME-TAX OFFICER, WARD 8(3), PUNE
ITA 651/PUN/2021[2018-19]Status: Disposed22/7/2022AY 2018-19
DEPUTY COMMISSONER OF INCOME TAX, CIRCLE -7, PUNE, PUNE vs SHRUTI ARIHANT PATNI, PUNE
ITA 423/PUN/2020[2017-2018]Status: Disposed22/7/2022AY 2017-2018
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7, PUNE, PUNE vs VASUNDHARA APPORVA PATNI, PUNE
ITA 422/PUN/2020[2017-2018]Status: Disposed22/7/2022AY 2017-2018
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7, PUNE, PUNE vs ASHOKKUMAR SOBHAGMAL, PATNI
ITA 420/PUN/2020[2017-2018]Status: Disposed22/7/2022AY 2017-2018
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7,PUNE, PUNE vs AMITKUMAR GAJENDRAKUMAR PATNI, PUNE
ITA 418/PUN/2020[2017-2018]Status: Disposed22/7/2022AY 2017-2018
ARIHANT PATNI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 442/PUN/2019[2016-17]Status: Disposed22/7/2022AY 2016-17
SANDEEP PANDURANG SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (4), PUNE
ITA 1617/PUN/2019[2009-10]Status: Disposed22/7/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI MANSUKH T. TIMBADIA, RAIGAD
ITA 72/PUN/2016[2008-09]Status: Disposed22/7/2022AY 2008-09
MANSUKH TIMBADIA,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1713/PUN/2015[2008-09]Status: Disposed22/7/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE - 7, PUNE, PUNE vs APOORVA ASHOKKUMAR PATNI, PUNE
ITA 421/PUN/2020[2017-20189]Status: Disposed22/7/2022
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7, PUNE, PUNE vs ARIHANT PATNI, PUNE
ITA 419/PUN/2020[2017-2018]Status: Disposed22/7/2022AY 2017-2018
HARSHAD TRADERS,JALNA vs INCOME-TAX OFFICER, WARD - 1, JALNA
ITA 584/PUN/2019[2012-13]Status: Disposed22/7/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs SHRUTI ARIHANT PATNI, PUNE
ITA 569/PUN/2019[2016-17]Status: Disposed22/7/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs ARIHANT PATNI, PUNE
ITA 568/PUN/2019[2016-17]Status: Disposed22/7/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs APOORVA ASHOKKUMAR PATNI, PUNE
ITA 567/PUN/2019[2016-17]Status: Disposed22/7/2022AY 2016-17
FINOLEX INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (2), PUNE
ITA 561/PUN/2019[2015-16]Status: Disposed22/7/2022AY 2015-16
SANDEEP PANDURANG SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (4), PUNE
ITA 1616/PUN/2019[2008-09]Status: Disposed22/7/2022AY 2008-09
PANDURANG NIVRUTTI SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (4), PUNE
ITA 1615/PUN/2019[2009-10]Status: Disposed22/7/2022AY 2009-10
PANDURANG NIVRUTTI SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2 (4), PUNE
ITA 1614/PUN/2019[2008-09]Status: Disposed22/7/2022AY 2008-09
