← All Benches
ITAT Pune Bench
17,219 judgments
PARAG YASHWANT GADGIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1886/PUN/2018[2015-16]Status: Disposed22/7/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SOFT TECH ENGINEERS PVT.LTD, PUNE
ITA 2581/PUN/2017[2014-15]Status: Disposed22/7/2022AY 2014-15
OPTIVA INDIA TECHNOLOGIES PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 194/PUN/2021[2016-17]Status: Disposed21/7/2022AY 2016-17
M/S. MAHARASHTRA SOLVENT EXTRACTION PVT. LTD,JALGAON vs PRINCIPAL COMMISSIONER OF INCOME TAX - 1, NASHIK
ITA 121/PUN/2021[2016-17]Status: Disposed21/7/2022AY 2016-17
ADURJEE AND BROS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 997/PUN/2019[2016-17]Status: Disposed21/7/2022AY 2016-17
FINOLEX INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (2), PUNE
ITA 560/PUN/2019[2014-15]Status: Disposed21/7/2022AY 2014-15
VINEET KRISHNAKUMAR GOYAL,PUNE vs DY CIT CENTRAL CIRCLE 2(1), PUNE
ITA 1899/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1627/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1626/PUN/2019[ADLPS7136B]Status: Disposed21/7/2022
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1625/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1624/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1622/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1621/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
JAYA HIND INDUSTRIES LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 738/PUN/2018[2013-14]Status: Disposed21/7/2022AY 2013-14
SHRI MAHENDRA HARI DALVI,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 2482/PUN/2017[2008-09]Status: Disposed21/7/2022AY 2008-09
MAHENDRA HARI DALVI,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 2481/PUN/2017[2009-10]Status: Disposed21/7/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAKESH MOTILAL SHARMA, PUNE
ITA 2123/PUN/2017[2013-14]Status: Disposed21/7/2022AY 2013-14
SHRI DOMBIVLI KUTCHI BHANUSHALI MITRA MANDAL,THANE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 152/PUN/2022[-]Status: Disposed21/7/2022
JAIBALAJI BUSINESS CORPORATION PVT. LTD.,PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-4 vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE
ITA 119/PUN/2021[2016-17]Status: Disposed21/7/2022AY 2016-17
M/S. WEIKFIELD PRODUCTS CORPORATION LLP,PUNE vs PR. COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 760/PUN/2019[2014-15]Status: Disposed21/7/2022AY 2014-15
