← All Benches
ITAT Pune Bench
17,219 judgments
M/S. GOEL BROTHERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 501/PUN/2019[2013-14]Status: Disposed21/7/2022AY 2013-14
SHREE SHANKAR SAHAKARI SAKHAR KARKHANA LTD,SOALPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 317/PUN/2019[2013-14]Status: Disposed21/7/2022AY 2013-14
PRAMOD JANARDAN SHROTRI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1623/PUN/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
KIRAN BABAN KHANDVE,PUNE vs INCOME-TAX OFFICER, WARD - 12(3), PUNE
ITA 960/PUN/2018[2010-11]Status: Disposed21/7/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. CONTINENTAL WAREHOUSING CORPORATION (NHAVA SHEVA) LTD, RAIGAD
ITA 954/PUN/2018[2014-15]Status: Disposed21/7/2022AY 2014-15
SWAMI SAMARTH SSK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1976/PUN/2018[2015-16]Status: Disposed21/7/2022AY 2015-16
SWAMI SAMARTH SSK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1975/PUN/2018[2013-14]Status: Disposed21/7/2022AY 2013-14
BABASAHEB KONDIRAM DONGRE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(2), AURANGABAD
ITA 1945/PUN/2018[2009-10]Status: Disposed21/7/2022AY 2009-10
SHRI. GANESH SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -AHMEDNAGAR, AHMEDNAGAR
ITA 1559/PUN/2018[2014-15]Status: Disposed21/7/2022AY 2014-15
SAVALESHWAR DUDH UTPADAK SAHAKARI SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1211/PUN/2018[2014-15]Status: Disposed21/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAKESH MOTILAL SHARMA, PUNE
ITA 2124/PUN/2017[2014-15]Status: Disposed21/7/2022AY 2014-15
KIRAN RAMCHANDRA PAWAR,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE
ITA 604/PUN/2021[2018-19]Status: Disposed20/7/2022AY 2018-19
KISHOR AMARCHAND JAIN,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 51/PUN/2019[2013-14]Status: Disposed20/7/2022AY 2013-14
AURANGABAD ELECTRICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 225/PUN/2019[2015-16]Status: Disposed20/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. AURANGABAD ELECTRICALS LIMITED, PUNE
ITA 199/PUN/2019[2015-16]Status: Disposed20/7/2022AY 2015-16
DILAWAR SHAIKH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 935/PUN/2018[2011-12]Status: Disposed20/7/2022AY 2011-12
DILAWAR SHAIKH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 934/PUN/2018[2010-11]Status: Disposed20/7/2022AY 2010-11
RACOLD THERMO PVT.LTD,(FORMERLY KNOW AS RACOLD THERMO LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 681/PUN/2018[2013-14]Status: Disposed20/7/2022AY 2013-14
SHRI VITTHAL SAHKARI SAKHAR KARKHANA LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 730/PUN/2017[2010-11]Status: Disposed20/7/2022AY 2010-11
SHRI VITTHAL SAHKARI SAKHAR KARKHANA LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 729/PUN/2017[2007-08]Status: Disposed20/7/2022AY 2007-08