← All Benches
ITAT Pune Bench
17,219 judgments
DCIT CIRCLE-6, PUNE vs SCHLUMBERGER INDIA TECHNOLOGY PRIVATE LIMITED, PUNE
ITA 653/PUN/2021[2016-17]Status: Disposed20/7/2022AY 2016-17
SCHLUMBERGER INDIA TECHNOLOGY PRIVATE LIMITED,PUNE vs DCIT CIRCLE-6, PUNE
ITA 640/PUN/2021[2016-17]Status: Disposed20/7/2022AY 2016-17
KIRAN RAMCHANDRA PAWAR,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE
ITA 605/PUN/2021[2019-20]Status: Disposed20/7/2022AY 2019-20
ALFA LAVAL CORPORATE AB,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX (INT. TAX) CIRCLE-1, PUNE
ITA 157/PUN/2021[2016-17]Status: Disposed20/7/2022AY 2016-17
NAMDEO VITTHAL KHATALE,NASHIK vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 4/PUN/2019[2010-11]Status: Disposed20/7/2022AY 2010-11
DILAWAR SHAIKH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 933/PUN/2018[2009-10]Status: Disposed20/7/2022AY 2009-10
SHETKARI SAHAKARI SANGH LTD,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 234/PUN/2018[2010-11]Status: Disposed20/7/2022AY 2010-11
SHRI VITTHAL SAHKARI SAKHAR KARKHANA LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 731/PUN/2017[2011-12]Status: Disposed20/7/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. KIMBERLY CLARK LEVER PVT. LTD., PUNE
ITA 576/PUN/2015[2010-11]Status: Disposed20/7/2022AY 2010-11
DIAWAR R SHAIKH,PUNE vs DCIT, CIR-8, PUNE
ITA 38/PUN/2021[2010-11]Status: Disposed19/7/2022AY 2010-11
DIAWAR R SHAIKH,PUNE vs DCIT CIR-8, PUNE
ITA 37/PUN/2021[2009-10]Status: Disposed19/7/2022AY 2009-10
SH PRAVINCHANDRA WALCHAND SHAH,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 296/PUN/2021[2016-17]Status: Disposed19/7/2022AY 2016-17
MAHATMA PHULE GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX, PUNE, PUNE
ITA 187/PUN/2021[2015-16]Status: Disposed19/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 8, PUNE vs M/S. N.D. CONSTRUCTIONS, PUNE
ITA 575/PUN/2020[2013-14]Status: Disposed19/7/2022AY 2013-14
ANAND GRAM SOCIETY,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 187/PUN/2020[NA]Status: Disposed19/7/2022
M/S. VIJAY CONSTRUCTION,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 791/PUN/2019[2012-13]Status: Disposed19/7/2022AY 2012-13
SUYOG SALES CORPORATION,PUNE vs INCOME-TAX OFFICER, WARD - 5 (2), PUNE
ITA 781/PUN/2019[2014-15]Status: Disposed19/7/2022AY 2014-15
JAYANT KANERIA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1719/PUN/2019[2007-08]Status: Disposed19/7/2022AY 2007-08
HOMELAND CONSTRUCTIONS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 17/PUN/2019[2015-16]Status: Disposed19/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, NASHIK vs M/S. ASHOKA DHANKUNI KHARAGPUR TOLLWAY LIMITED, NASHIK
ITA 157/PUN/2019[2015-16]Status: Disposed19/7/2022AY 2015-16
