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ITAT Pune Bench
17,219 judgments
ASHOK PATIL,PUNE vs INCOME-TAX OFFICER, WARD - 2 (2), JALGAON
ITA 1118/PUN/2019[2012-13]Status: Disposed19/7/2022AY 2012-13
RAMCHANDRA MANDIR MATH BALAJI,AURANGABAD vs COMMISSIONER OF INCOME-TAX, AURANGABAD, AURANGABAD
ITA 571/PUN/2018[N.A]Status: Disposed19/7/2022
DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI vs GHODAWAT INDUSTRIES (I) PVT.LTD, KOLHAPUR
ITA 1908/PUN/2018[2013-14]Status: Disposed19/7/2022AY 2013-14
PRANAV MARATHE JEWELLERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1235/PUN/2018[2016-17]Status: Disposed19/7/2022AY 2016-17
DIAWAR R SHAIKH,PUNE vs DCIT, CIR, 8, PUNE
ITA 39/PUN/2021[2011-12]Status: Disposed19/7/2022AY 2011-12
DNYANESHWAR MARUTI GAIKWAD,PUNE vs INCOME TAX OFFICER WARD 14(3), PUNE
ITA 36/PUN/2021[2014-15]Status: Disposed19/7/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs TIRUPATI CONSTRUCTION, PUNE
ITA 743/PUN/2019[2015-16]Status: Disposed19/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs M/S. KASLIWAL NEST, AURANGABAD
ITA 28/PUN/2019[2013-14]Status: Disposed19/7/2022AY 2013-14
ADURJEE & BROTHERS PRIVATE LIMITED,PUNE vs DCIT CENTRAL CIRCLE-1(1), PUNE
ITA 1953/PUN/2019[2012-13]Status: Disposed19/7/2022AY 2012-13
ARMEKA FINANCIAL CONSULTANTS PRIVATE LIMITED,PUNE vs ACIT, CPC- TDS, GHAZIABAD
ITA 1930/PUN/2019[2015-16]Status: Disposed19/7/2022AY 2015-16
ARMEKA FINANCIAL CONSULTANTS PRIVATE LIMITED,PUNE vs ACIT, CPC- TDS, GHAZIABAD
ITA 1929/PUN/2019[2014-15]Status: Disposed19/7/2022AY 2014-15
ARMEKA FINANCIAL CONSULTANTS PRIVATE LIMITED,PUNE vs ACIT, CPC- TDS, GHAZIABAD
ITA 1928/PUN/2019[2013-14]Status: Disposed19/7/2022AY 2013-14
ITO WARD-3, PANVEL vs EKDANTA LAND PRIVATE LIMITED, URAN
ITA 1895/PUN/2019[2009-10]Status: Disposed19/7/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs M/S. ASHOKA BELGAUM DHARWARD TOLLWAY LTD, NASHIK
ITA 188/PUN/2019[2015-16]Status: Disposed19/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs M/S. ASHOKA BELGAUM DHARWARD TOLLWAY LTD, NASHIK
ITA 187/PUN/2019[2014-15]Status: Disposed19/7/2022AY 2014-15
INCOME-TAX OFFICER, WARD - 2(4), NASHIK vs M/S. ODHEKAR BANDHU SARAF JAVHERI, NASHIK
ITA 1514/PUN/2018[2012-13]Status: Disposed19/7/2022AY 2012-13
VYAPARI SAHAKARI BANK MARYADIT,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR
ITA 521/PUN/2020[2013-14]Status: Disposed18/7/2022AY 2013-14
SAMARTH SAHAKARI BANK LTD,SOLAPUR vs ASST . COMMISSIONER OF INCOME TAX, CIRCLE -2, SOLAPUR, SOLAPUR
ITA 519/PUN/2020[2011-2012]Status: Disposed18/7/2022AY 2011-2012
M/S. SHREE HATKESHWARA TRANSLINES PVT.LTD,PUNE vs DCIT, CIRCLE-6, PUNE
ITA 1546/PUN/2019[2012-13]Status: Disposed18/7/2022AY 2012-13
POST MASTER HEAD POST OFFICE,PARBHANI vs JOINT COMMISSIONER OF INCOME-TAX, (TDS) RANGE- NASHIK, NASIK
ITA 1544/PUN/2019[2015-16]Status: Disposed18/7/2022AY 2015-16