← All Benches
ITAT Pune Bench
17,219 judgments
POST MASTER HEAD POST OFFICE,PARBHANI vs JOINT COMMISSIONER OF INCOME-TAX, (TDS), RANGE-NASHIK, NASHIK
ITA 1543/PUN/2019[2014-15]Status: Disposed18/7/2022AY 2014-15
STATE BANK OF INDIA,KILLARI,LATURE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1358/PUN/2019[2013-14]Status: Disposed18/7/2022AY 2013-14
STATE BANK OF INDIA,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1250/PUN/2019[2013-14]Status: Disposed18/7/2022AY 2013-14
STATE BANK OF INDIA,OSMANABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1249/PUN/2019[2013-14]Status: Disposed18/7/2022AY 2013-14
STATE BANK OF INDIA, KILLARI,OSMANABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1248/PUN/2019[2013-14]Status: Disposed18/7/2022AY 2013-14
M/S. SAIRUNG DEVELOPERS & PROMOTERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 94/PUN/2018[2012-13]Status: Disposed18/7/2022AY 2012-13
BANKATLAL BADRINARAYAN SHARMA,AURANGABAD vs PCIT, NASHIK
ITA 567/PUN/2021[2016-17]Status: Disposed18/7/2022AY 2016-17
SOLAPUR JANATA SAHAKARI BANK LTD.,PUNE vs INCOME-TAX OFFICER WARD - 2(4), SOLAPUR
ITA 25/PUN/2021[2012-13]Status: Disposed18/7/2022AY 2012-13
SOLAPUR JANATA SAHAKARI BANK LTD,PUNE vs ACIT., CIR-2, SOLAPUR
ITA 24/PUN/2021[2011-12]Status: Disposed18/7/2022AY 2011-12
KRISHI UTPANNA BAZAR SAMITI,SOLAPUR vs ACIT, CIRCLE 2, SOLAPUR
ITA 77/PUN/2020[2008-09]Status: Disposed18/7/2022AY 2008-09
VYAPARI SAHAKARI BANK MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD 2(4), SOLAPUR
ITA 520/PUN/2020[2012-13]Status: Disposed18/7/2022AY 2012-13
SAMARTH SAHAKARI BANK LTD,SOLAPUR vs ASST . COMMISSIONER OF INCOME TAX, CIRCLE - 2, SOLAPUR, SOLAPUR
ITA 518/PUN/2020[2010-2011]Status: Disposed18/7/2022AY 2010-2011
SOLAPUR SIDDESHWAR SAHAKARI BANK LTD,SOLAPUR vs ASST . COMMISSIONER OF INCOME TAX, CIRCLE -1, SOLAPUR
ITA 517/PUN/2020[2013-2014]Status: Disposed18/7/2022AY 2013-2014
SOLAPUR SIDDESHWAR SAHAKARI BANK,SOLAPUR vs ASST . COMMISSIONER OF INCOME TAX, CIRCLE -2, SOLAPUR
ITA 516/PUN/2020[2011-2012]Status: Disposed18/7/2022AY 2011-2012
SOLAPUR JANATA SAHAKARI BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 1770/PUN/2018[2010-11]Status: Disposed18/7/2022AY 2010-11
MANDHESHWARI URBAN DEVELOPMENT CO-OP BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SOLAPUR
ITA 1153/PUN/2018[2013-14]Status: Disposed18/7/2022AY 2013-14
DCIT, CIRCLE- 5, PUNE vs SHRI AMEETSINGH A RAJPAL, PUNE
ITA 69/PUN/2021[2008-09]Status: Disposed15/7/2022AY 2008-09
DILIP B. MUNDADA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1764/PUN/2019[2013-14]Status: Disposed15/7/2022AY 2013-14
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 882/PUN/2018[2014-15]Status: Disposed15/7/2022AY 2014-15
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 881/PUN/2018[2013-14]Status: Disposed15/7/2022AY 2013-14