← All Benches
ITAT Pune Bench
17,219 judgments
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 878/PUN/2018[2010-11]Status: Disposed15/7/2022AY 2010-11
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 877/PUN/2018[2009-10]Status: Disposed15/7/2022AY 2009-10
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 876/PUN/2018[2008-09]Status: Disposed15/7/2022AY 2008-09
JAYA HIND INDUSTRIES PVT. LTD., (EARLIER KNOWN AS JAYA HIND INVESTMENTS PVT.LTD,.),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 739/PUN/2018[2012-13]Status: Disposed15/7/2022AY 2012-13
VAIDYANATH KEDESHWAR SAKHAR UDYOG,BEED vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 444/PUN/2018[2012-13]Status: Disposed15/7/2022AY 2012-13
VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 229/PUN/2018[2012-13]Status: Disposed15/7/2022AY 2012-13
VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, (JUDICIAL (HQ), PUNE
ITA 228/PUN/2018[2011-12]Status: Disposed15/7/2022AY 2011-12
M/S. DHANLAXMI DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1888/PUN/2018[2013-14]Status: Disposed15/7/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE RATNAGIRI DISTRICT CENTRAL CO-OPERATIVE BANK LTD, RATNAGIRI
ITA 1674/PUN/2018[2008-09]Status: Disposed15/7/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE RATNAGIRI DISTRICT CENTRAL CO-OP BANK LTD, RATNAGIRI
ITA 1633/PUN/2018[2011-12]Status: Disposed15/7/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE RATNAGIRI DISTRICT CENTRAL CO-OP BANK LTD, RATNAGIRI
ITA 1631/PUN/2018[2004-05]Status: Disposed15/7/2022AY 2004-05
SHRI. VITHAL SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(1), SOLAPUR
ITA 163/PUN/2018[2014-15]Status: Disposed15/7/2022AY 2014-15
M/S. RACCA INFOTECK PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK
ITA 1612/PUN/2018[2014-15]Status: Disposed15/7/2022AY 2014-15
SAI ENTERPRISES,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), NAGPUR
ITA 1422/PUN/2018[2009-10]Status: Disposed15/7/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs SADGURU NARENDRA MAHARAJ SANSTHAN, RATNAGIRI
ITA 1707/PUN/2017[2012-13]Status: Disposed15/7/2022AY 2012-13
DEPUTY COMMISSSIONER OF INCOME TAX, CIRCLE -1, AURANGABAD vs ENDURANCE TECHNOLOGIES PVT. LTD, AURANGABAD
ITA 1694/PUN/2017[2012-13]Status: Disposed15/7/2022AY 2012-13
DEPUTU COMMISSIONER OF INCOME-TAX vs ENDURANCE TECHNOLOGIES PVT. LTD., AURANGABAD
ITA 958/PUN/2016[2011-12]Status: Disposed15/7/2022AY 2011-12
B M C SOFTWARE ASIA PACIFIC PTE LTD.,SINGAPORE vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTL. TAX.), CIRCLE-1, PUNE
ITA 97/PUN/2022[2018-19]Status: Disposed15/7/2022AY 2018-19
DCIT, CIRCLE- 5, PUNE vs SHRI AMEETSINGH A RAJPAL, PUNE
ITA 70/PUN/2021[2009-10]Status: Disposed15/7/2022AY 2009-10
DCIT, CIRCLE- 5, PUNE vs SHRI AMEETSINGH A RAJPAL, PUNE
ITA 68/PUN/2021[2007-08]Status: Disposed15/7/2022AY 2007-08