← All Benches
ITAT Pune Bench
17,219 judgments
INCOME-TAX OFFICER, INTERNATIONAL TAXATION -3, PUNE vs SMT. ANDRE EICHANBAUN RAJE L/H LATE SHRI. PRAMOD P. RAJE, PUNE
ITA 457/PUN/2020[2011-12]Status: Disposed15/7/2022AY 2011-12
MR. ADIT RATHI,PUNE vs INCOME-TAX OFFICER, WARD 13(1), PUNE
ITA 411/PUN/2020[2012-13]Status: Disposed15/7/2022AY 2012-13
RAYAT SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - SATARA, SATARA
ITA 1583/PUN/2019[2009-10]Status: Disposed15/7/2022AY 2009-10
SEEMA RAJESH BABAR,PUNE vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 1567/PUN/2019[2014-15]Status: Disposed15/7/2022AY 2014-15
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 880/PUN/2018[2012-13]Status: Disposed15/7/2022AY 2012-13
MARUTI NIVRUTTI NAVALE,PUNE vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), PUNE
ITA 879/PUN/2018[2011-12]Status: Disposed15/7/2022AY 2011-12
MICHELLE Y.POONAWALLA,PUNE vs PR. COMMISSIONER OF INCOME-TAX, 4, PUNE
ITA 667/PUN/2018[2013-14]Status: Disposed15/7/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE RATNAGIRI DISTRICT CENTRAL CO-OP BANK LTD, RATNAGIRI
ITA 1634/PUN/2018[2012-13]Status: Disposed15/7/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE RATNAGIRI DISTRICT CENTRAL CO-OP BANK LTD, RATNAGIRI
ITA 1632/PUN/2018[2009-10]Status: Disposed15/7/2022AY 2009-10
MERCEDES-BENZ INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 495/PUN/2017[2012-13]Status: Disposed15/7/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs SADGURU NARENDRA MAHARAJ SANSTHAN, RATNAGIRI
ITA 1708/PUN/2017[2013-14]Status: Disposed15/7/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX vs ENDURANCE TECHNOLOGIES PVT. LTD., AURANGABAD
ITA 989/PUN/2015[2010-11]Status: Disposed15/7/2022AY 2010-11
JIJAMATA MAHILA NAGARI BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 225/PUN/2022[2017-18]Status: Disposed14/7/2022AY 2017-18
DR. SUBHASH NATHMAL PALLOD,PUNE vs DCIT, CIRCLE-3, PUNE
ITA 73/PUN/2020[2015-16]Status: Disposed14/7/2022AY 2015-16
MULA SAHAKARI SAKHAR KARKHANA LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR
ITA 7/PUN/2019[2014-15]Status: Disposed14/7/2022AY 2014-15
VIJAY VASANTRAO MAHADIK,PUNE vs ADDL. COMMISSIONER OF INCOME-TAX, RANGE -2, PUNE
ITA 603/PUN/2019[2014-15]Status: Disposed14/7/2022AY 2014-15
ANAND AGNIHOTRI,MUMBAI vs INCOME-TAX OFFICER, WARD - 7 (4), PUNE
ITA 204/PUN/2019[2005-06]Status: Disposed14/7/2022AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, NASHIK vs TANAJI ANNASAHEB PATIL, NASHIK
ITA 1561/PUN/2019[2009-10]Status: Disposed14/7/2022AY 2009-10
SUJAY SATISH SHAH,SANGLI vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 1644/PUN/2018[2008-09]Status: Disposed14/7/2022AY 2008-09
M/S. ANAND NAGARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs PR. COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 1245/PUN/2018[2014-15]Status: Disposed14/7/2022AY 2014-15
