← All Benches
ITAT Pune Bench
17,219 judgments
M/S. SHI vs HAKTI SHETKARI SAHAKARI SAKHAR KARKHANA LIMITED,OSMANABAD
ITA 1166/PUN/2018[2011-12]Status: Disposed14/7/2022AY 2011-12
MANGALWEDHA LOKMANGAL GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX-4, PUNE
ITA 224/PUN/2022[2017-18]Status: Disposed14/7/2022AY 2017-18
RAVI SELLAPPAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -7, PUNE
ITA 180/PUN/2022[2008-09]Status: Disposed14/7/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE vs M/S. ISMT LTD, PUNE
ITA 259/PUN/2019[2013-14]Status: Disposed14/7/2022AY 2013-14
KUKADI SAHAKARI SAKHAR KARKHANA LIMITED,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 11/PUN/2019[2015-16]Status: Disposed14/7/2022AY 2015-16
GALAXY TRANSMISSION PVT.LTD,SANGLI vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 1, SANGLI
ITA 858/PUN/2018[2009-10]Status: Disposed14/7/2022AY 2009-10
KISANVEER SATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 630/PUN/2018[2014-15]Status: Disposed14/7/2022AY 2014-15
KISANVEER SATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 629/PUN/2018[2013-14]Status: Disposed14/7/2022AY 2013-14
KISANVEER SATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 628/PUN/2018[2012-13]Status: Disposed14/7/2022AY 2012-13
SHIVAJI BHAGWANRAO JADHAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 361/PUN/2018[2007-08]Status: Disposed14/7/2022AY 2007-08
USHA JITENDRA SHAH,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 240/PUN/2018[2011-12]Status: Disposed14/7/2022AY 2011-12
DNYANESHWAR SSK LTD,NEWASA vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1783/PUN/2018[2015-16]Status: Disposed14/7/2022AY 2015-16
THE SANJIVANI (TAKLI) SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -AHMEDNAGAR, AHMEDNAGAR
ITA 1685/PUN/2018[2015-16]Status: Disposed14/7/2022AY 2015-16
SHRI. RAVINDRA JOMA BHAGAT,RAIGAD vs INCOME-TAX OFFICER, WARD - 1, PANVEL
ITA 1665/PUN/2018[2010-11]Status: Disposed14/7/2022AY 2010-11
BHADANES HITECH TECHNOLOGY COMPUTER PVT.LTD,NASHIK vs INCOME-TAX OFFICER, WARD - 1(1), NASHIK
ITA 1289/PUN/2018[2013-14]Status: Disposed14/7/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX (IT), CIRCLE-1, PUNE vs M/S. FAURECIA SYSTEMS D'ECHAPPENT, PUNE
ITA 306/PUN/2021[2013-14]Status: Disposed13/7/2022AY 2013-14
FARIZODDIN AHEMAD KOKANI,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 169/PUN/2019[2014-15]Status: Disposed13/7/2022AY 2014-15
DRUVA SOFTWARE PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 233/PUN/2018[2013-14]Status: Disposed13/7/2022AY 2013-14
BELWAN DUDHGANGA SAHAKARI DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1522/PUN/2018[2014-15]Status: Disposed13/7/2022AY 2014-15
PURUSHOTTAM YASHWANT GADGIL,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI
ITA 1265/PUN/2018[2006-07]Status: Disposed13/7/2022AY 2006-07
