← All Benches
ITAT Pune Bench
17,219 judgments
MOHAMMAD RAFIQAHEMAD SAHEB KOKANI,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 168/PUN/2019[2014-15]Status: Disposed13/7/2022AY 2014-15
RAJGAD SAHAKARI SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1239/PUN/2019[2014-15]Status: Disposed13/7/2022AY 2014-15
M/S. GENSYS TECHNOLOGIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 12/PUN/2019[2014-15]Status: Disposed13/7/2022AY 2014-15
SHIVAJI BHAUSAHEB BANKAR,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(2), AURANGABAD
ITA 496/PUN/2019[2005-06]Status: Disposed12/7/2022AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX (IT), CIRCLE-1, PUNE vs FAURECIA SYSTEMS D'ECHAPPEMENT, PUNE
ITA 307/PUN/2021[2014-15]Status: Disposed12/7/2022AY 2014-15
VENTURA INDIA PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (TP-2)2, PUNE
ITA 214/PUN/2021[2016-17]Status: Disposed12/7/2022AY 2016-17
M/S. FERROCARE INTERNATIONAL,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 1247/PUN/2018[2015-16]Status: Disposed12/7/2022AY 2015-16
SMT. VARSHA ULHASRAO RUDRAWAR,BEED vs PR. COMMISSIONER OF INCOME-TAX,-2, AURANGABAD
ITA 817/PUN/2018[2013-14]Status: Disposed11/7/2022AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -7, PUNE vs SMT.SHRUTI A. PATNI, PUNE
ITA 545/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
ARIHANT PATNI,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 368/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
SHREE SOMESHWAR SSK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1958/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
JITENDRA NEMICHAND BAKLIWAL,NANDED vs INCOME-TAX OFFICER, WARD - 1, NANDED
ITA 1826/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
LATE SMT. NIRMALA NEMICHAND BAKLIWAL, L/H SHRI. GANESH N.BAKLIWAL,NANDED vs INCOME-TAX OFFICER, WARD - 1, NANDED
ITA 1825/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
SHANTARAM YADAV,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 1810/PUN/2018[2013-14]Status: Disposed11/7/2022AY 2013-14
MOHAN DHANSNG RATHOD,MIRAJ vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 1, SANGLI
ITA 1371/PUN/2018[2008-09]Status: Disposed11/7/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs M/S. SHETKARI SAHAKARI TAMBAKHU KHAREDI VIKRI SANGH LTD, KOLHAPUR
ITA 1096/PUN/2018[2013-14]Status: Disposed11/7/2022AY 2013-14
M/S. MAHARASHTRA ERECTORS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1064/PUN/2018[2010-11]Status: Disposed11/7/2022AY 2010-11
JD FOUNDATION,PUNE vs CIT (EXEMPTIONS), PUNE
ITA 28/PUN/2021[2020-21]Status: Disposed11/7/2022AY 2020-21
KARMAVEER SHANKARRAO KALE SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - AHMEDNAGAR, AHMEDNAGAR
ITA 1736/PUN/2019[1992-93]Status: Disposed11/7/2022AY 1992-93
JOINT COMMISSIONER OF INCOME-TAX,(OSD), CIRCLE -7, PUNE vs ARIHANT G. PATNI, PUNE
ITA 734/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16