← All Benches
ITAT Pune Bench
17,219 judgments
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE-7, PUNE vs SMT. SADHANA A.PATNI, PUNE
ITA 548/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -7, PUNE vs SMT. VASUNDHARA A.PATNI, PUNE
ITA 547/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
SHRUTI PATNI,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 349/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
GANESH NEMICHAND BAKLIWAL,NANDED vs INCOME-TAX OFFICER, WARD - 1, NANDED
ITA 1827/PUN/2018[2015-16]Status: Disposed11/7/2022AY 2015-16
SHANTARAM YADAV,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 1811/PUN/2018[2013-14]Status: Disposed11/7/2022AY 2013-14
M/S. MAHARASHTRA ERECTORS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1063/PUN/2018[2009-10]Status: Disposed11/7/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI SUBHASH LALASAHEB DESHMUKH, OSMANABAD
ITA 1224/PUN/2016[2011-12]Status: Disposed11/7/2022AY 2011-12
SHRI VATESHVAR SHIKSHAN PRASARAK SANSTHA,NASHIK vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 136/PUN/2022[2020-21]Status: Heard8/7/2022AY 2020-21
SAKAL MARATHA SAMAJ,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 286/PUN/2021[-]Status: Disposed8/7/2022
LOKNETE MARUTRAO GHULE PATIL DNYANESHWAR SAHAKARI SAKHAR KARKHANA,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR
ITA 229/PUN/2020[2016-17]Status: Disposed8/7/2022AY 2016-17
MARUTI VITHOBA SATAV,PUNE vs INCOME-TAX OFFICER, WARD - 12(4), PUNE
ITA 200/PUN/2018[2012-13]Status: Disposed8/7/2022AY 2012-13
JAWAHAR SHETKARI SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI
ITA 1802/PUN/2018[2015-16]Status: Disposed8/7/2022AY 2015-16
KIRLOSKAR OIL ENGINES LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX: 4, PUNE
ITA 233/PUN/2022[2015-16]Status: Disposed8/7/2022AY 2015-16
MANGANGA SAHAKARI SAKHAR KARKHANA LTD.,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, SANGLI
ITA 241/PUN/2020[2003-04]Status: Disposed8/7/2022AY 2003-04
POONAWALLA SHARES AND SECURITIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1380/PUN/2018[2015-16]Status: Disposed8/7/2022AY 2015-16
ABSTERGE ACME FILTERS I P LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS (AO), GHAZIABAD
ITA 509/PUN/2021[2015-16 (26Q Q-1)]Status: Disposed7/7/2022
DEPUTY COMMISSIONER OF INCOME TAX CIR 1(1), PUNE vs EATON TECHNOLOGIES PVT. LTD., PUNE
ITA 43/PUN/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIR 1(1), PUNE vs EATON TECHNOLOGIES PVT. LTD., PUNE
ITA 42/PUN/2021[2015-16]Status: Disposed7/7/2022AY 2015-16
BHUJPAL BROTHERS CONSTRUCTION COMPANY,PUNE vs ITO WARD 3(5), PUNE
ITA 21/PUN/2021[2015-16]Status: Disposed7/7/2022AY 2015-16
CLASSIC CITY INVESTMENTS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE
ITA 582/PUN/2020[2011-12]Status: Disposed7/7/2022AY 2011-12
