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ITAT Pune Bench
17,219 judgments
NETRA SEVA KENDRA,PUJNE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
ITA 139/PUN/2020[2019-2020]Status: Disposed7/7/2022AY 2019-2020
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - ICHALKARANJI, ICHALKARANJI vs RAJENDRA NEMINATH SHETE, KOLHAPUR
ITA 668/PUN/2019[2015-16]Status: Disposed7/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHLKARANJI vs RAJENDRA NEMINATH SHETE (HUF), KOLHAPUR
ITA 667/PUN/2019[2015-16]Status: Disposed7/7/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, (OSD), WARD -1 (4), NASHIK vs M/S. TOUGH METALIKS PVT.LTD, NASHIK
ITA 526/PUN/2019[2010-11]Status: Disposed7/7/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. KENERSYS INDIA PVT.LTD, PUNE
ITA 423/PUN/2019[2013-14]Status: Disposed7/7/2022AY 2013-14
MOHAN MARUTRAO JADHAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 391/PUN/2019[2013-14]Status: Disposed7/7/2022AY 2013-14
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 380/PUN/2019[2013-14 (Q2)]Status: Disposed7/7/2022
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 377/PUN/2019[2012-13 (Q3)]Status: Disposed7/7/2022
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ASSOCIATED EQUIPMENT RENTAL PVT.LTD, PUNE
ITA 360/PUN/2019[2015-16]Status: Disposed7/7/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs M/S. HONGANAS INDIA PVT.LTD, PUNE
ITA 278/PUN/2019[2014-15]Status: Disposed7/7/2022AY 2014-15
M/S. SAISIDHA SUGAR EQUIPMENT & ENGINEERING COMPANY PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 431/PUN/2018[2013-14]Status: Disposed7/7/2022AY 2013-14
M/S. SAISIDHA SUGAR EQUIPMENT AND ENGINEERING COMPANY PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 430/PUN/2018[2012-13]Status: Disposed7/7/2022AY 2012-13
RENU VIJAYKUMAR MALHOTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1781/PUN/2018[2015-16]Status: Disposed7/7/2022AY 2015-16
PLAZMA TECHNOLOGIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1730/PUN/2018[2007-08]Status: Disposed7/7/2022AY 2007-08
KARMAYOGI SHANKARRAOJI PATIL SSK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1152/PUN/2018[2015-16]Status: Disposed7/7/2022AY 2015-16
DY. COMMISSIONER OF INCOME-TAX CIRCLE 1(1), PUNE vs M/S CAPEGEMINI TECHNOLOGY SERVICES I LTD (FORMERLY KNOWN AS IGAGE GLOBAL SOLUTIONS LTD), PUNE
ITA 41/PUN/2021[2005-06]Status: Disposed7/7/2022AY 2005-06
KARISHMA CO-OP HOUSING SOCIETY LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX 2, PUNE
ITA 2/PUN/2021[2017-18]Status: Disposed7/7/2022AY 2017-18
KARISHMA CO-OP HOUSING SOCIETY LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX 2, PUNE
ITA 1/PUN/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
KOLTE PATIL DEVELOPERS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), PUNE
ITA 646/PUN/2020[2016-17]Status: Disposed7/7/2022AY 2016-17
KOLTE PATIL DEVELOPERS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 1(1), PUNE
ITA 645/PUN/2020[2015-16]Status: Disposed7/7/2022AY 2015-16
