← All Benches
ITAT Pune Bench
17,219 judgments
KOLTE PATIL DEVELOPERS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(1), PUNE
ITA 644/PUN/2020[2014-15]Status: Disposed7/7/2022AY 2014-15
KOLTE PATIL DEVELOPERS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 1(1), PUNE
ITA 643/PUN/2020[2013-14]Status: Disposed7/7/2022AY 2013-14
VOSS AUTOMOTIVE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 862/PUN/2019[2011-12]Status: Disposed7/7/2022AY 2011-12
DANA INDIA TECHNICAL CENTRE PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 437/PUN/2019[2013-14]Status: Disposed7/7/2022AY 2013-14
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 379/PUN/2019[2012-13 (Q4)]Status: Disposed7/7/2022
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 378/PUN/2019[2012-13 (Q4)]Status: Disposed7/7/2022
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 376/PUN/2019[2012-13 (Q3)]Status: Disposed7/7/2022
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 375/PUN/2019[2012-13 (Q2)]Status: Disposed7/7/2022
LAXMI OIL ENGINES PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, BANGALORE
ITA 374/PUN/2019[2012-13 (Q2)]Status: Disposed7/7/2022
BHARAT FORGE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (1), PUNE
ITA 354/PUN/2019[2015-16]Status: Disposed7/7/2022AY 2015-16
BHARAT FORGE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (1), PUNE
ITA 353/PUN/2019[2013-14]Status: Disposed7/7/2022AY 2013-14
AJINKYATARA SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA,
ITA 1767/PUN/2019[2004-05]Status: Disposed7/7/2022AY 2004-05
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. MIND SPACE REALTY PVT.LTD, PUNE
ITA 1599/PUN/2019[2011-12]Status: Disposed7/7/2022AY 2011-12
BHARAT FORGE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 1593/PUN/2019[2016-17]Status: Disposed7/7/2022AY 2016-17
EAST WEST SEEDS INDIA PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 4/PUN/2018[2014-15]Status: Disposed7/7/2022AY 2014-15
SOLANKE PRAKASH SUNDERRAO (HUF),PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 1293/PUN/2018[2013-14]Status: Disposed7/7/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE, PUNE vs MERCEDEZ BENZ EDUCATION ACADEMY, PUNE
ITA 1059/PUN/2018[2005-06]Status: Disposed7/7/2022AY 2005-06
M/S. MAHENDRA AUTO SERVICES (DEEMED AOP),DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 810/PUN/2016[BP: 1988-89 to 10/07/1997]Status: Disposed7/7/2022
ROHIT DEVIDAS NADKANI,BANDA vs PR COMMISSIONER OF INCOME-TAX, KOLHAPUR
ITA 71/PUN/2021[2011-12]Status: Disposed6/7/2022AY 2011-12
INCOME-TAX OFFICER (EXEMPTIONS), WARD-2, PUNE vs MITRA TECHNOLOGY FOUNDATION, PUNE
ITA 63/PUN/2021[2011-12]Status: Disposed6/7/2022AY 2011-12
