← All Benches
ITAT Pune Bench
17,219 judgments
SUYOJIT INFRASTRUCTURE PRIVATE LIMITED.,NASHIK vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, NASHIK, NASHIK
ITA 553/PUN/2021[2012-13]Status: Disposed6/7/2022AY 2012-13
ARUNKUMAR PURSHOTAMLAL KHANNA,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX (CIRCLE), PUNE
ITA 181/PUN/2021[2015-16]Status: Disposed6/7/2022AY 2015-16
ADURJEE & BROS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (1), PUNE
ITA 426/PUN/2019[2015-16]Status: Disposed6/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE vs M/S. EMCURE PHARMACEUTICALS LTD, PUNE
ITA 368/PUN/2019[2015-16]Status: Disposed6/7/2022AY 2015-16
CHANDRAKANT BATESING RAGHUVANSHI,NANDURBAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - DHULE, DHULE
ITA 1840/PUN/2019[2013-14]Status: Disposed6/7/2022AY 2013-14
MURJI RAGHAVJI RAVRIYA,PANVEL vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 796/PUN/2018[2014-15]Status: Disposed6/7/2022AY 2014-15
SHRICHAND SHAMDAS ASWANI,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1184/PUN/2017[2006-07]Status: Disposed6/7/2022AY 2006-07
THE ITO, WARD-8(2), AHMEDABAD vs SILICON SECURITIES PVT. LTD., PUNE
ITA 3017/AHD/2014[2009-10]Status: Disposed6/7/2022AY 2009-10
DEPUTY COMMSSIONER OF INCOME TAX CIRCLE-1(1), PUNE vs FERRERO INDIA PVT.LTD, PUNE
ITA 7/PUN/2021[2011-12]Status: Disposed6/7/2022AY 2011-12
INCOME-TAX OFFICER (EXEMPTIONS), WARD-2, PUNE vs MITRA TECHNOLOGY FOUNDATION, PUNE
ITA 62/PUN/2021[2010-11]Status: Disposed6/7/2022AY 2010-11
SPARK AUTOMETAL COMP P LTD,SATARA vs CPC, BENGALURU
ITA 514/PUN/2021[2019-20]Status: Disposed6/7/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE vs M/S. EMCURE PHARMACEUTICALS LTD, PUNE
ITA 367/PUN/2019[2014-15]Status: Disposed6/7/2022AY 2014-15
GAYATRI BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 3 (1), PUNE
ITA 365/PUN/2019[2012-13]Status: Disposed6/7/2022AY 2012-13
MUKTESH PRIVATE LIMITED (FORMERLY KNOWN AS MUKTESH CHEMICALS PRIVATE LIMITED),PUNE vs ITO, WARD-11(1), PUNE
ITA 2032/PUN/2019[2008-09]Status: Disposed6/7/2022AY 2008-09
ATHARVA POLYMERS PRIVATE LIMITED,SHIRUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE
ITA 1912/PUN/2019[2014-15]Status: Disposed6/7/2022AY 2014-15
SUYASH AUTO PRESS COMPONENTS AND ASSEMBLYS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 6 (4), PUNE
ITA 1101/PUN/2019[2015-16]Status: Disposed6/7/2022AY 2015-16
SMT. YOJANA B. BIRANJE,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, BANGALORE
ITA 1094/PUN/2019[2015-16]Status: Disposed6/7/2022AY 2015-16
CHAKOR HUKUMCHAND SHAH,WALCHAND NAGAR vs DY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(2), PUNE
ITA 76/PUN/2021[2011-12]Status: Disposed5/7/2022AY 2011-12
ANAND SHESHRAO BHAROSE,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 275/PUN/2021[2012-13]Status: Disposed5/7/2022AY 2012-13
MILIND DIGAMBER KOLTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 824/PUN/2018[2013-14]Status: Disposed5/7/2022AY 2013-14