← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs KISHOR SHANKAR GARVE, PUNE
ITA 2286/PUN/2017[2012-13]Status: Disposed5/7/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs KISHOR SHANKAR GARVE, PUNE
ITA 1869/PUN/2017[2011-12]Status: Disposed5/7/2022AY 2011-12
JT COMMISSIONER OF INCOME TAX(OSD)(EXEMPTIONS) CIRCLE, PUNE vs MUKUND BHAVAN TRUST, PUNE
ITA 83/PUN/2021[2016-17]Status: Disposed5/7/2022AY 2016-17
SWASTHIYOG PRATISHTHAN,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE
ITA 1296/PUN/2019[2015-16]Status: Disposed5/7/2022AY 2015-16
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 294/PUN/2021[2015-16]Status: Disposed4/7/2022AY 2015-16
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 292/PUN/2021[2013-14]Status: Disposed4/7/2022AY 2013-14
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 290/PUN/2021[2011-12]Status: Disposed4/7/2022AY 2011-12
SHRINATH NAGARI SAHAKARI PAT SANSTHA,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 205/PUN/2021[2015-16]Status: Disposed4/7/2022AY 2015-16
DEPUTY COLLECTOR OFFICE,UDGIR vs JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, NASHIK
ITA 319/PUN/2019[2012-13]Status: Disposed4/7/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs SUNIL SHIVAJIRAO BHOSALE, PUNE
ITA 1448/PUN/2019[2011-12]Status: Disposed4/7/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs SHIVBAHADUR SRINATH YADAV, RAIGAD
ITA 1308/PUN/2019[2011-12]Status: Disposed4/7/2022AY 2011-12
SHRI. DNYANESHWAR SAHAKARI SAKHAR KARKHANA LIMITED,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1897/PUN/2018[2014-15]Status: Disposed4/7/2022AY 2014-15
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL SSK LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1524/PUN/2018[2015-16]Status: Disposed4/7/2022AY 2015-16
KUMBHI KASARI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 1505/PUN/2018[2015-16]Status: Disposed4/7/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SHIRDI COUNTRY INNS PVT.LTD, PUNE
ITA 130/PUN/2018[2013-14]Status: Disposed4/7/2022AY 2013-14
MINILEC INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1283/PUN/2018[2013-14]Status: Disposed4/7/2022AY 2013-14
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 295/PUN/2021[2016-17]Status: Disposed4/7/2022AY 2016-17
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 293/PUN/2021[2014-15]Status: Disposed4/7/2022AY 2014-15
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 291/PUN/2021[2012-13]Status: Disposed4/7/2022AY 2012-13
BRIHANS LABORATORIES P LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, RANGE -3, PUNE
ITA 289/PUN/2021[2010-11]Status: Disposed4/7/2022AY 2010-11