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ITAT Pune Bench

17,219 judgments

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs MAHARASHTRA STATE WAREHOUSING CORPORATION, PUNE

ITA 836/PUN/2018[2015-16]Status: Disposed4/7/2022AY 2015-16

RAOSAHEBDADA PAWAR GHODGANGA SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13(5), PUNE

ITA 263/PUN/2018[2013-14]Status: Disposed4/7/2022AY 2013-14

MR. RAHUL GOPAL NAIR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE

ITA 1774/PUN/2018[2014-15]Status: Disposed4/7/2022AY 2014-15

BHIMA SAHAKARI SAKHAR KARKHANA LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1143/PUN/2018[2015-16]Status: Disposed4/7/2022AY 2015-16

RANI POMAN CHAVAN,PUNE vs INCOME TAX OFFICE, WARD-7(3), PUNE

ITA 228/PUN/2020[2016-17]Status: Disposed1/7/2022AY 2016-17

M/S. MOHAMMAD BHAI ESUFALI & SONS,NASHIK vs INCOME TAX OFFICE, WARD-1(4), NASHIK

ITA 131/PUN/2020[2014-15]Status: Disposed1/7/2022AY 2014-15

RAVINDRA CHAMPALAL KHINVASARA,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1, AURANGABAD

ITA 606/PUN/2020[2012-13]Status: Disposed1/7/2022AY 2012-13

INCOME-TAX OFFICER (EXEMPTIONS), PUNE vs CHANAKYA MANDAL PARIWAR, PUNE

ITA 835/PUN/2017[2012-13]Status: Disposed1/7/2022AY 2012-13

SANJAY AMRUTRAO SATAV (HUF),PUNE vs INCOME-TAX OFFICER, WARD 12(4), PUNE

ITA 200/PUN/2021[2016-17]Status: Disposed30/6/2022AY 2016-17

ANIRUDDHA PRADYUMNA DESHPANDE,PUNE vs PRINCIPLE COMMISSIONER OF INCOME-TAX -2, PUNE

ITA 175/PUN/2021[2015-16]Status: Disposed30/6/2022AY 2015-16

NAVIN SIRAHMAL MUKIM,PUNE vs INCOME TAX OFFICER,WARD NO.7(4), PUNE

ITA 657/PUN/2020[2008-09]Status: Disposed30/6/2022AY 2008-09

INCOME TAX OFFICERV(EXEMPTION) WARD 2, PUNE vs CREDIA PUNE METRO, PUNE

ITA 655/PUN/2020[2016-17]Status: Disposed30/6/2022AY 2016-17

INCOME TAX OFFICERV(EXEMPTION) WARD 2, PUNE vs CREDIA METRO PUNE, PUNE

ITA 654/PUN/2020[2015-16]Status: Disposed30/6/2022AY 2015-16

KURUVILA ALEXANDER,PUNE vs INCOME TAX OFFICER, WARD 8(1), PUNE

ITA 561/PUN/2020[2011-12]Status: Disposed30/6/2022AY 2011-12

CREDAI - PUNE METRO,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, PUNE

ITA 474/PUN/2020[2016-17]Status: Disposed30/6/2022AY 2016-17

CREDAI-PUNE METRO,PUNE vs INCOME-TAX OFFICER, EXEMPTION, PUNE

ITA 473/PUN/2020[2015-16]Status: Disposed30/6/2022AY 2015-16

COMMANDANT S.R.P.F. GR-VII WELFARE FUND,PUNE vs ACIT, CPC- TDS, GHAZIABAD

ITA 1936/PUN/2019[2018-19]Status: Disposed30/6/2022AY 2018-19

KISHOR MADHAV PARANJAPE,PUNE vs DCIT, CENTRAL CIRCLE 2(2), PUNE

ITA 1887/PUN/2019[2015-16]Status: Disposed30/6/2022AY 2015-16

AICON,PUNE vs DCIT CIRCLE-7, PUNE

ITA 1875/PUN/2019[2013-14]Status: Disposed30/6/2022AY 2013-14

ECOREA & KURODA ELECTRIC INDIA PRIVATE LIMITED,SHIRUR vs DY. CIT, CIR.-1(2), PUNE

ITA 1825/PUN/2019[2014-15]Status: Disposed30/6/2022AY 2014-15