← All Benches
ITAT Pune Bench
17,219 judgments
GANGAMAI COLLEGE OF ENGINEERING,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1172/PUN/2018[2016-17 (Q1-24Q)]Status: Disposed30/6/2022
M/S. L M BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1141/PUN/2018[2013-14]Status: Disposed30/6/2022AY 2013-14
AVINASH TUKARAM KAMBLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1083/PUN/2018[2013-14]Status: Disposed30/6/2022AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1, SOLAPUR vs M/S. LOKMANGAL SUGAR ETHENOL AND CO-GENERATION INDUSTRIES LTD, SOLAPUR
ITA 1036/PUN/2018[2014-15]Status: Disposed30/6/2022AY 2014-15
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1, SOLAPUR vs M/S. LOKMANGAL SUGAR ETHENOL AND CO-GENERATION INDUSTRIES LTD, SOLAPUR
ITA 1035/PUN/2018[2013-14]Status: Disposed30/6/2022AY 2013-14
SHABEER BABU KIHAKKUM,PUNE vs INCOME-TAX OFFICER., WARD -2(2), PUNE
ITA 173/PUN/2022[2016-17]Status: Disposed30/6/2022AY 2016-17
EAGLE HOME APPLIANCES PVT.LTD,PUNE vs INCOME-TAX OFFICER WARD 1(2), PUNE
ITA 12/PUN/2022[2016-17]Status: Disposed30/6/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE vs M/S. BANK OF MAHARASHTRA, PUNE
ITA 596/PUN/2020[2015-16]Status: Disposed30/6/2022AY 2015-16
BANK OF MAHARASHTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE
ITA 472/PUN/2020[2015-16]Status: Disposed30/6/2022AY 2015-16
RAMESH DWARKADAS SACHDEV,PANVEL vs INCOME-TAX OFFICER, WARD - 2, PANVEL
ITA 602/PUN/2019[2014-15]Status: Disposed30/6/2022AY 2014-15
COMMANDANT S.R.P.F. GR-VII WELFARE FUND,PUNE vs ACIT, CPC- TDS, GHAZIABAD
ITA 1938/PUN/2019[2018-19]Status: Disposed30/6/2022AY 2018-19
COMMANDANT S.R.P.F. GR-VII WELFARE FUND,PUNE vs ACIT, CPC- TDS, GHAZIABAD
ITA 1937/PUN/2019[2018-19]Status: Disposed30/6/2022AY 2018-19
HOME DEVELOPERS,PUNE vs DCIT, CIRCLE-3, PUNE
ITA 1894/PUN/2019[2013-14]Status: Disposed30/6/2022AY 2013-14
UMESH DHONDIRAM SHINDE,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1351/PUN/2019[2013-14]Status: Disposed30/6/2022AY 2013-14
ASHOK M. MUSALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 705/PUN/2018[2005-06]Status: Disposed30/6/2022AY 2005-06
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ENVAIR ELECTRODYNE LIMITED, PUNE
ITA 611/PUN/2018[2013-14]Status: Disposed30/6/2022AY 2013-14
RAMRAO TUKARAM PATIL,NASHIK vs INCOME-TAX OFFICER, WARD - 2(2), NASHIK
ITA 577/PUN/2018[2011-12]Status: Disposed30/6/2022AY 2011-12
M/S. NANDAN ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 1754/PUN/2018[2014-15]Status: Disposed30/6/2022AY 2014-15
GANGAMAI COLLEGE OF ENGINEERING,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1176/PUN/2018[2017-18 (Q4/24Q)]Status: Disposed30/6/2022
GANGAMAI COLLEGE OF ENGINEERING,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1175/PUN/2018[2017-18 (Q2/24Q)]Status: Disposed30/6/2022
