← All Benches
ITAT Pune Bench
17,219 judgments
GANGAMAI COLLEGE OF ENGINEERING,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1174/PUN/2018[2016-17 (Q3/24Q)]Status: Disposed30/6/2022
GANGAMAI COLLEGE OF ENGINEERING,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1173/PUN/2018[2016-17 ( Q2/24Q)]Status: Disposed30/6/2022
AIR CONTRAL INDIA PVT. LTD,PUNE vs INCOME TAX OFFICER, WARD-1(1), PUNE
ITA 1538/PUN/2017[2012-13]Status: Disposed30/6/2022AY 2012-13
EKNATH DHONDIRAM MITHE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 501/PUN/2021[2018-19]Status: Disposed29/6/2022AY 2018-19
AURANGABAD AUTO ANCILLIARY P LTD,WALUJ vs C P C, BANGALORE
ITA 500/PUN/2021[2018-19]Status: Disposed29/6/2022AY 2018-19
THE UGAR SUGAR WORKS LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 80/PUN/2018[2012-13]Status: Disposed29/6/2022AY 2012-13
JAIDEEP SHARAD KOTWAL,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 454/PUN/2018[2011-12]Status: Disposed29/6/2022AY 2011-12
THE UGAR SUGAR WORKS LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 346/PUN/2018[2014-15]Status: Disposed29/6/2022AY 2014-15
THE UGAR SUGAR WORKS LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 345/PUN/2018[2013-14]Status: Disposed29/6/2022AY 2013-14
KASHIVISHWESWAR POULTRY AND AGRO ENTERPRISES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11(1), PUNE
ITA 1145/PUN/2018[2006-07]Status: Disposed29/6/2022AY 2006-07
DHANRAJ SWITCHGEARS P LTD,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX,CPC, BENGALURU
ITA 426/PUN/2021[2019-20]Status: Disposed29/6/2022AY 2019-20
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs M/S. HINDUMAL BALMUKUND INVESTMENT CO..PVT.LTD, PUNE
ITA 277/PUN/2019[2013-14]Status: Disposed29/6/2022AY 2013-14
ASHWINI RAVINDRA BIROLE,PUNE vs ITO WARD-6(3), PUNE
ITA 2016/PUN/2019[2016-17]Status: Disposed29/6/2022AY 2016-17
ASHWINI RAVINDRA BIROLE,PUNE vs ITO WARD-6(3), PUNE
ITA 2015/PUN/2019[2015-16]Status: Disposed29/6/2022AY 2015-16
JAIDEEP SHARAD KOTWAL,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 1099/PUN/2018[2012-13]Status: Disposed29/6/2022AY 2012-13
SIP MOULDS PRIVATE LIMITED,NASHIK vs INCOME-TAX OFFICER WARD 2(1), NAHSIK
ITA 551/PUN/2021[2019-20]Status: Disposed28/6/2022AY 2019-20
YOGESH VITTHALDAS RATHI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 550/PUN/2021[2019-20]Status: Disposed28/6/2022AY 2019-20
YOGESH VITTHALDAS RATHI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 549/PUN/2021[2018-19]Status: Disposed28/6/2022AY 2018-19
M/S SHRADDHA PROPERTIES,SOLAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 539/PUN/2021[2019-20]Status: Disposed28/6/2022AY 2019-20
TILOKCHAND BHABUTMAL SHAH,SOLAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 538/PUN/2021[2019-20]Status: Disposed28/6/2022AY 2019-20
