← All Benches
ITAT Pune Bench
17,219 judgments
ASSTT. COMMISSIONER OF INCOME TAX, PANVEL CIRCLE, PANVEL vs JMD CORPORATION OF INDIA LIMITED, NAVI MUMBAI
ITA 5/PUN/2021[2011-12]Status: Disposed28/6/2022AY 2011-12
JAYKUMAR MANGILAL NAGORI,PUNE vs INCOME-TAX OFFICER, WARD 2(3), PUNE
ITA 310/PUN/2021[2017-18]Status: Disposed28/6/2022AY 2017-18
SHRI. ANAND VENKATESHWAR DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD 9(4), PUNE
ITA 544/PUN/2020[2015-16]Status: Disposed28/6/2022AY 2015-16
LT. COL. APAR KRISHNATRAY,JABALPUR vs ITO, WARD-4(2), GHQ, PUNE
ITA 2010/PUN/2019[2009-10]Status: Disposed28/6/2022AY 2009-10
VOSS AUTOMOTIVE INDIA PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 14 (3), PUNE
ITA 1385/PUN/2019[2014-15]Status: Disposed28/6/2022AY 2014-15
BHUPENDRA K.PATHAK,PUNE vs INCOME-TAX OFFICER, WARD - 13 (3), PUNE
ITA 1336/PUN/2019[2012-13]Status: Disposed28/6/2022AY 2012-13
SANJEEVANI CRITICARE AND RESEARCH CENTRE P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALUR, BENGALURU
ITA 548/PUN/2021[2018-19]Status: Disposed28/6/2022AY 2018-19
SAATVIK FOOD,AURANGABAD vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 513/PUN/2021[2019-20]Status: Disposed28/6/2022AY 2019-20
MACHINDRA EKNATH MITTHE,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 504/PUN/2021[2018-19]Status: Disposed28/6/2022AY 2018-19
KESHARDEEP PRESSINGS,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 503/PUN/2021[2019-20]Status: Disposed28/6/2022AY 2019-20
M/S KUDOS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 401/PUN/2021[2017-18]Status: Disposed28/6/2022AY 2017-18
SMT NALINI PRASHANT SONAWANE,PUNE vs ITO, WARD 8(4), PUNE
ITA 93/PUN/2020[2013-14]Status: Disposed28/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, PUNE vs DINESH S. RATHI, PUNE
ITA 656/PUN/2020[2009-10]Status: Disposed28/6/2022AY 2009-10
KALYANI FORDGE LIMITD,PUNE vs DCIT, CIRCLE14, PUNE
ITA 51/PUN/2020[2013-14]Status: Disposed28/6/2022AY 2013-14
DNYANDEO LAXMAN RAJALE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 80/PUN/2019[2014-15]Status: Disposed28/6/2022AY 2014-15
SHRI PRAFULLA DAYARAM PIPADA,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 26/PUN/2019[2015-16]Status: Disposed28/6/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs M/S. KIRTI FOODS LTD, LATUR
ITA 1684/PUN/2019[2009-10]Status: Disposed28/6/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. POORNIMA ELECTRICALS, RAIGAD
ITA 1412/PUN/2019[2011-12]Status: Disposed28/6/2022AY 2011-12
M/S. SANJAY CONSTRUCTION,NASHIK vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 2, NASHIK
ITA 1378/PUN/2019[2012-13]Status: Disposed28/6/2022AY 2012-13
RAISA SALIM KHAN,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, NASHIK
ITA 1377/PUN/2019[2011-12]Status: Disposed28/6/2022AY 2011-12
