← All Benches
ITAT Pune Bench
17,219 judgments
BHUPENDRA K.PATHAK,PUNE vs INCOME-TAX OFFICER, WARD - 13 (3), PUNE
ITA 1335/PUN/2019[2011-12]Status: Disposed28/6/2022AY 2011-12
BHUPENDRA K.PATHAK,PUNE vs INCOME-TAX OFFICER, WARD - 13 (3), PUNE
ITA 1334/PUN/2019[2010-11]Status: Disposed28/6/2022AY 2010-11
VISHWANATH RAMANAND KUSHWAHA HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 561/PUN/2021[2014-15(26Q Q-2)]Status: Disposed27/6/2022
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE, PUNE vs MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH, PUNE
ITA 1907/PUN/2018[2010-11]Status: Disposed27/6/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH, PUNE
ITA 1906/PUN/2018[2009-10]Status: Disposed27/6/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE, PUNE vs MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH, PUNE
ITA 1905/PUN/2018[2008-09]Status: Disposed27/6/2022AY 2008-09
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 1857/PUN/2018[2008-09]Status: Disposed27/6/2022AY 2008-09
VISHWANATH RAMANAND KUSHWAHA HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 560/PUN/2021[2013-14(26Q Q-4)]Status: Disposed27/6/2022
VISHWANATH RAMANAND KUSHWAHA HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 559/PUN/2021[2013-14(26Q Q-3)]Status: Disposed27/6/2022
VISHWANATH RAMANAND KUSHWAHA HUF,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 558/PUN/2021[2013-14 (26Q Q-2)]Status: Disposed27/6/2022
MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATIONAL RESEARCH,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 1858/PUN/2018[2009-10]Status: Disposed27/6/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE vs M/S. CUMMINS SALES & SERVICES (I),LTD,(FORMERLY KNOWN AS CUMMINS DIESELS SALES & SERVICE LTD,), PUNE
ITA 2121/PUN/2017[2006-07]Status: Disposed27/6/2022AY 2006-07
VRUNDAVAN ENTERPRISES,DAUND vs ADDITIONAL DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 483/PUN/2021[2019-20]Status: Disposed24/6/2022AY 2019-20
AJITSINGH MALIKSINGH RAJPAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2, PUNE
ITA 584/PUN/2020[2008-09]Status: Disposed24/6/2022AY 2008-09
VRUNDAVAN ENTERPRISES,DAUND vs ADDITIONAL DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 482/PUN/2021[2018-19]Status: Disposed24/6/2022AY 2018-19
WINJIT TECHNOLOGIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, NASHIK
ITA 204/PUN/2021[2018-19]Status: Disposed24/6/2022AY 2018-19
MARUTI NIVRUTTI NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1062/PUN/2014[2009-10]Status: Disposed24/6/2022AY 2009-10
M/S. CHEM-TECH LABORATORISE PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 485/PUN/2020[2013-14]Status: Disposed23/6/2022AY 2013-14
ANIL MALLESHAPPA GORE,SOLAPUR vs INCOME-TAX OFFICER, WARD 1 (1), SOLAPUR
ITA 268/PUN/2020[2014-15]Status: Disposed23/6/2022AY 2014-15
B.C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1665/PUN/2019[2016-17 (Q1)]Status: Disposed23/6/2022