← All Benches
ITAT Pune Bench
17,219 judgments
B.C. BIYANI PROJECTS PRIVATE LIMITED,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX,CPC- (TDS), GHAZIABAD
ITA 1664/PUN/2019[2015-16 (Q4)]Status: Disposed23/6/2022
B.C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-(TDS),-, GHAZIABAD
ITA 1659/PUN/2019[2014-15 (Q2)]Status: Disposed23/6/2022
B.C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC- (TDS), GHAZIABAD
ITA 1657/PUN/2019[2013-14 (Q4)]Status: Disposed23/6/2022
B.C. BIYANI PROJECTS PRIVATE LIMITED,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1656/PUN/2019[2013-14 (Q3)]Status: Disposed23/6/2022
B.C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC- (TDS), GHAZIABAD
ITA 1655/PUN/2019[2013-14 (Q2)]Status: Disposed23/6/2022
SATISH JAYNARAYAN MUNDADA,PUNE vs CENTRAL PROCEEDINGS CENTRE (CPC), BANGALORE
ITA 495/PUN/2021[2019-20]Status: Heard23/6/2022AY 2019-20
PRAVIN JOSHI,DEHRADUM vs INCOME-TAX OFFICER -11 (4), PUNE
ITA 487/PUN/2021[2018-19]Status: Heard23/6/2022AY 2018-19
M/S. CHEM-TECH LABORATORISE PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 486/PUN/2020[2014-15]Status: Disposed23/6/2022AY 2014-15
B.C. BIYANI PROJECTS PRIVATE LIMITED,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC- (TDS), GHAZIABAD
ITA 1663/PUN/2019[2015-16 (Q3)]Status: Disposed23/6/2022
B. C. BIYANI PROJECTS PRIVATE LIMITED,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1662/PUN/2019[2015-16 (Q2)]Status: Disposed23/6/2022
B.C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1661/PUN/2019[2015-16 (Q1)]Status: Disposed23/6/2022
B. C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC- (TDS), GHAZIABAD
ITA 1660/PUN/2019[2014-15 (Q3)]Status: Disposed23/6/2022
B. C. BIYANI PROJECTS PVT.LTD,BHUSAWAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 1658/PUN/2019[2014-15 (Q1)]Status: Disposed23/6/2022
JALINDER TATYASAHEB DESHMUKH,BEED vs COMMISSIONER OF INCOME-TAX,
ITA 2679/PUN/2016[2009-10]Status: Disposed23/6/2022AY 2009-10
PRASHANT ARUN SANGAI,NASHIK vs ASST. DIRECTOR OF INCOME TAX CPC, BENGALURU, BENGALURU
ITA 466/PUN/2021[2019-20]Status: Heard22/6/2022AY 2019-20
VIKAS VILASRAO KURADE (HUF),PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 417/PUN/2021[2018-19]Status: Heard22/6/2022AY 2018-19
SWACH PUNE SEVA SAHKARI SANSTHA MARYADIT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 407/PUN/2021[2018-19]Status: Disposed22/6/2022AY 2018-19
PUSHPAK STEEL INDUSTRIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 387/PUN/2021[2019-20]Status: Disposed22/6/2022AY 2019-20
VASANTHAN MUKUNDAN PEEDIKAKKANDY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 385/PUN/2021[2013-14 (26Q Qtr -4)]Status: Disposed22/6/2022
VASANTHAN MUKUNDAN PEEDIKAKKANDY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 384/PUN/2021[2013-14 (26Q Qtr -3)]Status: Disposed22/6/2022
