← All Benches
ITAT Pune Bench
17,219 judgments
VASANTHAN MUKUNDAN PEEDIKAKKANDY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 383/PUN/2021[2013-14]Status: Disposed22/6/2022AY 2013-14
SUTRA SYSTEMS (I) P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 382/PUN/2021[2017-18]Status: Disposed22/6/2022AY 2017-18
SARASWATI PUBLISHING COMPANY P LTD,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 376/PUN/2021[2018-19]Status: Disposed22/6/2022AY 2018-19
SHAREEN AUTO PVT LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1, NASHIK
ITA 372/PUN/2021[2018-19]Status: Disposed22/6/2022AY 2018-19
MRS SHOBHA PRADEEP SINGH,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 318/PUN/2021[2018-19]Status: Disposed22/6/2022AY 2018-19
ITO, WARD 1(3), NASHIK vs SHRI ANULLA RUWABALI KHAN, NASHIK
ITA 2125/PUN/2019[2009-10]Status: Disposed22/6/2022AY 2009-10
ITO, WARD 1(3), NASHIK vs SHRI ANULLA RUWABALI KHAN, NASHIK
ITA 2120/PUN/2019[2011-12]Status: Disposed22/6/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK vs M/S. PAWAR PATKAR CONTRUCTION PVT.LTD, NASHIK
ITA 1184/PUN/2019[2010-11]Status: Heard22/6/2022AY 2010-11
KARMAVEER SHANKARRAO KALE SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1870/PUN/2018[2015-16]Status: Disposed22/6/2022AY 2015-16
M/S. LAXMISEN AGENCIES,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 1847/PUN/2016[2009-10]Status: Disposed22/6/2022AY 2009-10
M/S. LAXMISEN AGENCIES,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 1846/PUN/2016[2008-09]Status: Disposed22/6/2022AY 2008-09
THE PUNYASHLOK AHILYADEVI HOLKAR SOLAPUR UNIVERSITY,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, SOLAPUR
ITA 1544/PUN/2016[2011-12]Status: Disposed22/6/2022AY 2011-12
SHANKAR MORAPPA & CO,PUNE vs CENTRALIZED PRODEEDINGS CENTRE (CPC), BANGALORE
ITA 405/PUN/2021[2019-20]Status: Disposed22/6/2022AY 2019-20
M/S. SHAH CONSTRUCTION,SATARA vs ASSISTANT DIRECTOR OF INCOME-TAX, BENGALURU
ITA 393/PUN/2021[2019-20]Status: Disposed22/6/2022AY 2019-20
VASANTHAN MUKUNDAN PEEDIKAKKANDY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 390/PUN/2021[2014-15 (26Q Qtr-4)]Status: Disposed22/6/2022
VASANTHAN MUKUNDAN PEEDIKAKKANDY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 386/PUN/2021[2014-15 (26Q Qtr -3)]Status: Disposed22/6/2022
PRAKASH DHONDIRAM KOLI,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 377/PUN/2021[2019-20]Status: Disposed22/6/2022AY 2019-20
ROTARY EDUCATION SOCIETY,RAIGAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 116/PUN/2021[2021-22]Status: Disposed22/6/2022AY 2021-22
NIKHILCHANDRA NAMDEORAO TAWADE,NASHIK vs ITO, WARD 2(4), NASHIK
ITA 46/PUN/2020[2011-12]Status: Disposed22/6/2022AY 2011-12
DEEPALI RAJENDRA AHIRE,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR
ITA 261/PUN/2020[2013-14]Status: Disposed22/6/2022AY 2013-14
